High Courts24 Nov 2009Dismissed
U.P. State Road Transport Corporation Vs Sumer Singh and Others
Delhi High Court · (2009) 11 DEL CK 0352
COURT ARCHIVE
Delhi High Court judgments, 2009
4,231 judgments · page 23 of 212
High Courts24 Nov 2009Allowed
DTC Vs Bishan Singh, Cond.
Delhi High Court · (2009) 11 DEL CK 0320
Industrial Disputes Act, 1947 — Section 33(2)
High Courts24 Nov 2009Allowed
Injoria Devi and Another Vs New India Assurance Co. Ltd. and Others
Delhi High Court · (2009) 7 ILR Delhi 761
High Courts24 Nov 2009Dismissed
Rajesh Jain Vs The State (N.C.T. of Delhi) and Others
Delhi High Court · (2010) 7 RCR(Criminal) 84
Criminal Procedure Code, 1973 (CrPC) — Section 154, 156(3), 190, 192, 200
High Courts24 Nov 2009Dismissed
The New India Assurance Co. Ltd. Vs Smt. Vijay Kumari Thakur and Others
Delhi High Court · (2009) 11 DEL CK 0282
High Courts24 Nov 2009Allowed
AGM Protection Devices Ltd. Vs Deputy Commissioner of Income Tax
Delhi High Court · (2010) 324 ITR 334 : (2010) 191 TAXMAN 191
Income Tax Act, 1961 — Section 68
High Courts24 Nov 2009
Dwarika Prasad Pant and Others Vs Chief Secretary and Others
Delhi High Court · (2009) 7 ILR Delhi 765
High Courts24 Nov 2009Dismissed
The New India Assurance Co. Ltd. Vs Sunita and Others
Delhi High Court · (2009) 11 DEL CK 0203
High Courts24 Nov 2009
Maa Kamakhya Darbar Fragrances India Vs Shanti Dhoop Karyala and Another
Delhi High Court · (2010) 6 RCR(Civil) 537
Trade Marks Act, 1999 — Section 21(4)
High Courts24 Nov 2009
Desh Kumar and Others Vs Indian Institute of Architects and Others
Delhi High Court · (2009) 11 DEL CK 0114
High Courts24 Nov 2009
Kumar Suman Singh @ Ranjeet Singh Vs The State
Delhi High Court · (2010) 170 DLT 687 : (2010) 6 RCR(Criminal) 2248
Antiquities and Art Treasures Act, 1972 — Section 25Bureau of Indian Standards Act, 1986 — Section 11, 30, 33Constitution of India, 1950 — Article 142, 226, 227
High Courts24 Nov 2009Dismissed
K.K. Kaushik Vs Union of India (UOI) and Others
Delhi High Court · (2009) 11 DEL CK 0066
Constitution of India, 1950 — Article 226Delhi Police Act, 1978 — Section 5Delhi Police Rules, 1980 — Rule 49, 63
High Courts24 Nov 2009
Ajit Singh Vs State (Govt. of N.C.T. of Delhi)
Delhi High Court · (2010) 1 Crimes 116
Criminal Procedure Code, 1973 (CrPC) — Section 107, 150, 482Penal Code, 1860 (IPC) — Section 107, 306, 34
High Courts24 Nov 2009Dismissed
Rai Singh Vs State
Delhi High Court · (2009) 11 DEL CK 0012
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 157Penal Code, 1860 (IPC) — Section 376
High Courts23 Nov 2009Disposed Off
Agarwal Grain Syndicates and Others Vs National Consumer Disputes Redressal Commission and Another
Delhi High Court · AIR 2010 Delhi 40 : (2009) 7 ILR Delhi 752 : (2010) 7 RCR(Civil) 831
Consumer Protection Act, 1986 — Section 13(3B), 17, 19, 2, 21
High Courts23 Nov 2009Allowed
James J. Pongrace Vs Power Machines (India) Ltd. and Another
Delhi High Court · (2010) 1 BC 244 : (2010) 6 RCR(Civil) 599
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(5)
High Courts23 Nov 2009Dismissed
Ex. Constable Jai Singh @ Jai Pal Singh Vs Union of India (UOI) and Dy. Commissioner of Police, 10th Bn. DAP
Delhi High Court · (2009) 11 DEL CK 0360
High Courts23 Nov 2009Allowed
Oriental Insurance Co. Ltd. Vs Jitender Kumar and Others
Delhi High Court · (2009) 7 ILR Delhi 728
High Courts23 Nov 2009Dismissed
Durga Travels and Tours and Another Vs Union of India (UOI) and Others
Delhi High Court · (2010) 6 RCR(Civil) 926
Rail Travellers Service Agents Rules, 1985 — Rule 6
High Courts23 Nov 2009Disposed Off
Shambhu Prasad Prajapati Vs Govt. of NCT Delhi and Others
Delhi High Court · (2009) 11 DEL CK 0338
Criminal Procedure Code, 1973 (CrPC) — Section 82, 83