High Courts28 Mar 2008
Smt. Maharani and Others Vs Shri Sumer Singh and Others
Delhi High Court · (2008) 03 DEL CK 0295
Motor Vehicles Act, 1988 — Section 171
COURT ARCHIVE
Delhi High Court judgments, 2008
2,760 judgments · page 96 of 138
High Courts28 Mar 2008
National Insurance Co. Ltd. Vs Smt. Preeti Dudeja @ Sushma and Others
Delhi High Court · (2008) 03 DEL CK 0294
Motor Vehicles Act, 1988 — Section 166, 168
High Courts28 Mar 2008Allowed
Ex. S/K. Kanhaiya Lal Vs Union of India (UOI) and Others
Delhi High Court · (2008) 148 DLT 795 : (2008) 1 ILR Delhi 102
Central Civil Services (Extraordinary Pension) Rules, 1939 — Rule 9(3)
High Courts28 Mar 2008
Navin Bhatia and Others Vs Lt. Governor of Delhi and Others
Delhi High Court · (2008) 150 DLT 37 : (2008) 102 DRJ 189
Delhi Development Authority (Validation of Disciplinary Powers) Act, 1998 — Section 22(1)Delhi Municipal Corporation Act, 1957 — Section 312, 313, 332, 333, 334Land Acquisition (Amendment) Act, 1984 — Section 11, 11A
High Courts28 Mar 2008Dismissed
Oman International Bank S.A.O.G. Vs Appellate Authority for Industrial and Financial Reconstruction and Others
Delhi High Court · (2008) 143 CompCas 494 : (2008) 3 CompLJ 113
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15, 15(1), 15(2), 16(1), 25
High Courts28 Mar 2008
R.K. Singh Vs Union of India (UOI) and Another
Delhi High Court · (2008) 104 DRJ 242
High Courts28 Mar 2008Allowed
Union of India (UOI) Vs Sh. M.A.J. Farooqui
Delhi High Court · (2008) 03 DEL CK 0275
All India Services (Conduct) Rules, 1968 — Rule 3Constitution of India, 1950 — Article 226, 227Penal Code, 1860 (IPC) — Section 448, 449, 450, 451, 452
High Courts28 Mar 2008
Shri Anil Sen Gupta Vs All India Harijan Sewak Sangh
Delhi High Court · (2008) 03 DEL CK 0273
Constitution of India, 1950 — Article 102(1)Industrial Disputes Act, 1947 — Section 2
High Courts28 Mar 2008Disposed Off
B.B. Ahuja Vs M.C.D. and Another
Delhi High Court · (2008) 03 DEL CK 0242
Delhi Municipal Corporation Act, 1957 — Section 126, 126(1)
High Courts28 Mar 2008Allowed
Ex. S.K. Kanhaiya Lal Vs Union of India (UOI) and Others
Delhi High Court · (2008) 148 DLT 795 : (2008) 1 ILR Delhi 102
Central Civil Services (Extraordinary Pension) Rules, 1939 — Rule 9(3)Central Civil Services (Pension) Rules, 1972 — Rule 49
High Courts28 Mar 2008
P.S. Shrinivasan and Others Vs VLS Finance. Ltd.
Delhi High Court · (2008) 03 DEL CK 0183
Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 141(2)
High Courts28 Mar 2008Dismissed
Smt. Madhu Jain Vs BSES-Yamuna Power Limited
Delhi High Court · (2008) 03 DEL CK 0180
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 226, 227
High Courts28 Mar 2008Dismissed
Sushil Kumar Gupta Vs Anil Kumar Gupta through LR''s and Others
Delhi High Court · (2008) 1 ILR Delhi 87
Partition Act, 1893 — Section 4, 4(1), 4(2)Transfer of Property Act, 1882 — Section 44
High Courts28 Mar 2008Dismissed
I.T.I. Limited Vs Himachal Futuristic Communications Limited
Delhi High Court · (2008) 2 ARBLR 100 : (2008) 102 DRJ 443
Arbitration and Conciliation Act, 1996 — Section 16, 16(2), 16(6), 17, 34Sick Industrial Companies (Special Provisions) Act, 1985 — Section 22, 22(1)
High Courts28 Mar 2008Dismissed
Kanwar Natwar Singh Vs Director of Enforcement and Another
Delhi High Court · (2008) 149 DLT 18
Foreign Exchange Management (Adjudication Proceedings and Appeal) Rules, 2000 — Rule 3, 4, 4(3), 4(4)Foreign Exchange Management Act, 1999 — Section 13, 13(1), 16(1)
High Courts28 Mar 2008
Smt. Sat Preet Kaur Vs Raju Singh Rawat
Delhi High Court · (2008) 03 DEL CK 0138
Civil Procedure Code, 1908 (CPC) — Section 34Motor Vehicles Act, 1988 — Section 166, 168, 171Workmens Compensation Act, 1923 — Section 4A(3)
High Courts28 Mar 2008Dismissed
Jeet Singh Vs National Insurance Co. Ltd. and Others
Delhi High Court · (2008) 03 DEL CK 0137
Central Motor Vehicles Rules, 1989 — Rule 10, 13, 3Motor Vehicles Act, 1988 — Section 10, 149(2), 2(10), 2(19), 3
High Courts28 Mar 2008
Shri Madan Gopal Goel Vs Shri Vipin Kumar and Others
Delhi High Court · (2008) 03 DEL CK 0136
Civil Procedure Code, 1908 (CPC) — Section 34Motor Vehicles Act, 1988 — Section 171Workmens Compensation Act, 1923 — Section 4A(3)
High Courts28 Mar 2008Dismissed
Har Swaroop Gautam Vs Oriental Insurance Co. Ltd. and Others
Delhi High Court · (2008) 03 DEL CK 0135
Civil Procedure Code, 1908 (CPC) — Section 151Limitation Act, 1908 — Section 5
High Courts28 Mar 2008Allowed
Dr. Parma Nand Sharma Vs Lt. Governor and Others
Delhi High Court · (2008) 106 DRJ 882
Constitution of India, 1950 — Article 226Delhi Co-operative Societies Act, 1972 — Section 20(1), 20(2), 25(1), 36(1), 60Delhi Co-operative Societies Rules, 1973 — Rule 25, 25(1), 35, 41A, 97(2)