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Delhi High Court judgments, 2008

2,760 judgments · page 98 of 138

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High Courts27 Mar 2008Dismissed

Rachna Metal Industries Pvt. Ltd. Vs Survi Projects

Delhi High Court · (2008) 03 DEL CK 0039

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
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High Courts27 Mar 2008Dismissed

Commissioner of Income Tax Vs Sara International Ltd.

Delhi High Court · (2008) 217 CTR 491

Income Tax Act, 1961 — Section 194H, 194J, 201(1), 260A, 44AA
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High Courts26 Mar 2008Dismissed

Tajuddin and Others Vs D.D.A. and Others

Delhi High Court · (2008) 03 DEL CK 0241

Delhi Development Act, 1957 — Section 22(1)Land Acquisition Act, 1894 — Section 4Waqf Act, 1954 — Section 4, 4(3), 5(2), 6(1)
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High Courts26 Mar 2008Dismissed

Mrs. Meenakshi Gupta Vs Mr. Naveen Mahajan

Delhi High Court · (2008) 03 DEL CK 0240

Civil Procedure Code, 1908 (CPC) — Order 11 Rule 12, Order 11 Rule 14, Order 12 Rule 6, Order 6 Rule 12, Order 7 Rule 11
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High Courts26 Mar 2008Dismissed

Col. M.R. Bhakshi Vs Fintra Systems Ltd. and Another

Delhi High Court · (2008) 151 DLT 1 : (2008) 106 DRJ 166

Companies Act, 1962 — Section 454, 468, 477, 542Negotiable Instruments Act, 1881 (NI) — Section 138
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High Courts26 Mar 2008

Smt. Jeet Puri and Others Vs Raghu Prashad and Others

Delhi High Court · (2008) 11 ILR Delhi 79 Supp

Motor Vehicles Act, 1988 — Section 168
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High Courts26 Mar 2008Allowed

DSIDC Vs R.P. Gupta

Delhi High Court · (2008) 03 DEL CK 0221

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
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High Courts26 Mar 2008

Delhi Transport Corporation Vs Pratap Singh

Delhi High Court · (2008) ILR Delhi 41 Supp : (2009) 3 SLJ 269

Industrial Disputes Act, 1947 — Section 17B
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High Courts26 Mar 2008Dismissed

D.C.M. Financial Services Ltd. Vs M/s. New Holland Tractors (India) Pvt. Ltd.

Delhi High Court · (2008) 1 ILR Delhi 75 Supp

Arbitration and Conciliation Act, 1996 — Section 11Companies Act, 1956 — Section 433, 434Limitation Act, 1963 — Section 18
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High Courts26 Mar 2008Dismissed

Smt. K. Pattamma Vs Union of India (UOI) and Another

Delhi High Court · (2008) 03 DEL CK 0170

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High Courts26 Mar 2008Dismissed

Union of India (UOI) Vs Maimum Nisha and Others

Delhi High Court · (2009) ACJ 1219

Railways Act, 1989 — Section 123, 124A
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High Courts26 Mar 2008Allowed

Nisha Somaia Vs Outlook Publishing (India) Ltd. and Others

Delhi High Court · (2008) 149 DLT 734 : (2008) 103 DRJ 331

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115
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High Courts26 Mar 2008Allowed

Delhi Transport Corporation Vs Sh. Rohtash Singh

Delhi High Court · (2008) 03 DEL CK 0142

Industrial Disputes Act, 1947 — Section 17B, 33(2)Minimum Wages Act, 1948 — Section 20
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High Courts26 Mar 2008Allowed

Smt. Parveen @ Parro Vs Union of India (UOI)

Delhi High Court · (2009) ACJ 950

Railways Act, 1989 — Section 123, 124ATerrorist and Disruptive Activities (Prevention) Act, 1987 — Section 3
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High Courts26 Mar 2008

G4S Security Services (India) Pvt. Ltd. Vs Group 4 Securicor Mazdoor Union (Affl. Citu) and Others

Delhi High Court · (2008) 03 DEL CK 0048

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
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High Courts26 Mar 2008

Commissioner of Income Tax Vs Lumax Industries Ltd.

Delhi High Court · (1988) 73 CTR 130 : (2008) 173 TAXMAN 390

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High Courts26 Mar 2008Allowed

Om Prakash Vs The Ministry of Indian Railway and Another

Delhi High Court · (2008) 149 DLT 599 : (2008) 102 DRJ 462 : (2009) 1 SLJ 216

Constitution of India, 1950 — Article 14Railway Services (Extraordinary Pension) Rules, 1993 — Rule 75(6)
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High Courts26 Mar 2008Dismissed

J.L. Arora Vs Comm. Workmen''s Compensation and Another

Delhi High Court · (2008) 03 DEL CK 0024

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High Courts26 Mar 2008Allowed

Central Pollution Control Board Vs Modern Decorators and Another

Delhi High Court · (2008) 149 DLT 323

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High Courts25 Mar 2008

Smt. Pushpa Devi and Others Vs Sh. Chhedi Lal and Others

Delhi High Court · (2008) 03 DEL CK 0260

Motor Vehicles Act, 1988 — Section 168
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