High Courts28 Mar 2008Dismissed
A.K. Gajwani Vs Airports Authority of India
Delhi High Court · (2008) 102 DRJ 437
COURT ARCHIVE
Delhi High Court judgments, 2008
2,760 judgments · page 97 of 138
High Courts28 Mar 2008
Vatika Farms Private Limited and Sh. Anil Bhalla, Director of Vatika Farms Private Limited Vs Union of India (UOI) and Income Tax Settlement Commission, Principal Bench
Delhi High Court · (2008) 216 CTR 37 : (2008) 102 DRJ 356 : (2008) 302 ITR 98 : (2008) 169 TAXMAN 366
Constitution of India, 1950 — Article 14Income Tax Act, 1961 — Section 116, 245B, 245C, 245D, 245E
High Courts28 Mar 2008
Smt. Mohari Devi and Others Vs Shri Rajender Pal and Others
Delhi High Court · (2009) ACJ 1370
High Courts28 Mar 2008Dismissed
Shri P. Subba Rao and Others Vs Andhra Association (Regd.) and Others
Delhi High Court · (2008) 102 DRJ 201
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 13, 226, 4
High Courts28 Mar 2008
Smt. Naresh Devi and Others Vs Shri Joginder Singh and Others
Delhi High Court · (2008) 03 DEL CK 0046
High Courts28 Mar 2008
Shyam Sunder Arora Vs Diwan Chand and Others
Delhi High Court · (2008) 03 DEL CK 0045
Motor Vehicles Act, 1988 — Section 166, 168
High Courts28 Mar 2008Dismissed
National Insurance Co. Ltd. Vs Mrs. Ashoka Devi and Others
Delhi High Court · (2008) 03 DEL CK 0044
Motor Vehicles Act, 1988 — Section 149, 149(2), 170
High Courts28 Mar 2008
Smt. Luxmi Devi and Others Vs Sh. Neeraj Kumar and Others
Delhi High Court · (2008) 03 DEL CK 0043
Civil Procedure Code, 1908 (CPC) — Section 34Motor Vehicles Act, 1988 — Section 171Workmens Compensation Act, 1923 — Section 4A(3)
High Courts28 Mar 2008
Sahi Ram and Others Vs Ram Babu and Others
Delhi High Court · (2008) 03 DEL CK 0030
High Courts28 Mar 2008
Oriental Insurance Co. Ltd. Vs Ms. K. Leela and Others
Delhi High Court · (2008) 03 DEL CK 0029
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts28 Mar 2008
Surender Kumar and Another Vs Baldev Singh and Another
Delhi High Court · (2008) 03 DEL CK 0028
Motor Vehicles Act, 1988 — Section 173
High Courts28 Mar 2008Allowed
Hindustan Lever Ltd. Vs Shri Shiv Khullar and Another
Delhi High Court · (2008) 2 ARBLR 42
Arbitration and Conciliation Act, 1996 — Section 11, 28(3), 34Contract Act, 1872 — Section 51Evidence Act, 1872 — Section 21
High Courts28 Mar 2008
Sh. B.P. Singhal and Another Vs Sh. Ram Kumar Rathi and Others
Delhi High Court · (2008) 03 DEL CK 0012
Civil Procedure Code, 1908 (CPC) — Section 34Motor Vehicles Act, 1988 — Section 163A, 171Workmens Compensation Act, 1923 — Section 4A(3)
High Courts28 Mar 2008Dismissed
Suresh Kumar Gupta Vs The Commissioner of Food and Supplies and Another
Delhi High Court · (2008) 1 CTLJ 263 : (2008) 102 DRJ 388
High Courts27 Mar 2008Dismissed
N.D. Qureshi Vs Union of India (UOI) and Another
Delhi High Court · (2008) 103 DRJ 547
Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 24
High Courts27 Mar 2008Allowed
Anil Kumar Vs Narcotics Control Bureau
Delhi High Court · (2008) CriminalCC 294
High Courts27 Mar 2008Dismissed
United India Insurance Co. Vs Shri Manoj Kumar and Others
Delhi High Court · (2008) 11 ILR Delhi 83 Supp
Motor Vehicles Act, 1988 — Section 149(2), 170
High Courts27 Mar 2008Dismissed
Ravi Gupta Vs R.C. Tiwari
Delhi High Court · (2009) 1 ALD(Cri) 11 : (2008) 3 BC 114
Contract Act, 1872 — Section 183Conveyancing and Law of Property Act, 1881 — Section 46Criminal Procedure Code, 1973 (CrPC) — Section 190, 2, 200, 201, 202
High Courts27 Mar 2008Dismissed
Union of India (UOI) Vs Rajesh Kumar Parveen Kumar
Delhi High Court · (2008) 03 DEL CK 0100
High Courts27 Mar 2008Dismissed
Vikas Vij and Others Vs Rajiv Marwah and Others
Delhi High Court · (2008) 3 BC 288 : (2008) 148 DLT 791 : (2008) 3 RCR(Criminal) 444
Criminal Procedure Code, 1973 (CrPC) — Section 82, 83Negotiable Instruments Act, 1881 (NI) — Section 138, 142Penal Code, 1860 (IPC) — Section 120B, 34, 406, 420