High Courts02 Apr 2008
Sukaran Kumar Jain Vs Today Homes and Infrastructure Pvt. Ltd. and Another
Delhi High Court · (2008) 04 DEL CK 0098
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151
COURT ARCHIVE
Delhi High Court judgments, 2008
2,760 judgments · page 94 of 138
High Courts02 Apr 2008Dismissed
Vishnu Trading Company Vs Sada Ram
Delhi High Court · (2008) 04 DEL CK 0093
Criminal Procedure Code, 1973 (CrPC) — Section 313Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts02 Apr 2008
Commissioner of Income Tax Vs Shri Tirath Ram Ahuja (Huf)
Delhi High Court · (2008) 306 ITR 173
Income Tax Act, 1961 — Section 139, 142(1), 143(3), 147, 147(1)
High Courts02 Apr 2008
Lalit Mohan Bhakhry Vs Smt. Suikhshna Bhakhry and Others
Delhi High Court · (2008) 04 DEL CK 0050
High Courts02 Apr 2008Dismissed
State Vs Anil Batra and Others
Delhi High Court · (2008) 04 DEL CK 0045
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Act, 1954 — Section 13(2), 16, 16(1), 2, 20Prevention of Food Adulteration Rules, 1955 — Rule 50(1)
High Courts02 Apr 2008Allowed
Ramniranjan Kedia Tourism Services Pvt. Limited Vs Tilakraj and Others
Delhi High Court · (2008) 102 DRJ 597 : (2008) 119 FLR 617 : (2008) 3 LLJ 70 : (2009) 1 SLR 320
Industrial Disputes Act, 1947 — Section 17B, 33(C)(2)Minimum Wages Act, 1948 — Section 20
High Courts02 Apr 2008
Delhi Transport Corporation Vs Jagdish Chander and Another
Delhi High Court · (2008) 04 DEL CK 0021
Industrial Disputes Act, 1947 — Section 17B
High Courts02 Apr 2008Dismissed
United India Insurance Co. Ltd. Vs Smt. Habijan and Others
Delhi High Court · (2008) 04 DEL CK 0007
High Courts01 Apr 2008Allowed
S.N. Malhotra and Sons Vs Airport Authority of India and Others
Delhi High Court · (2008) 2 ARBLR 76 : (2008) 149 DLT 757 : (2008) 103 DRJ 196
Arbitration and Conciliation Act, 1996 — Section 10, 11(2), 11(4), 11(6), 12Delhi Municipal Corporation Act, 1957 — Section 201, 203Evidence Act, 1872 — Section 115
High Courts01 Apr 2008Dismissed
Sheela Vs State NCT of Delhi and Another
Delhi High Court · (2008) 149 DLT 476 : (2008) 102 DRJ 652
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 34, 406, 498A, 506
High Courts01 Apr 2008Dismissed
Shri Judge Pal Khera Vs Smt. Chand Rani Khera and Others
Delhi High Court · (2008) 04 DEL CK 0193
Hindu Succession Act, 1956 — Section 16Succession Act, 1925 — Section 232, 276, 278
High Courts01 Apr 2008
Selvel Media Services P. Ltd. Vs MCD and Others
Delhi High Court · (2008) 04 DEL CK 0185
Delhi Police Act, 1978 — Section 28Motor Vehicles Act, 1988 — Section 116(4)
High Courts01 Apr 2008
Satyam Complex Jhuggi Jhopri Welfare Samity, Regd. and Others Vs Union of India (UOI) and Others
Delhi High Court · (2008) 04 DEL CK 0170
High Courts01 Apr 2008
Commissioner of Income Tax Vs Goldtex Furnishing Industries
Delhi High Court · (2008) 174 TAXMAN 187
High Courts01 Apr 2008Dismissed
Aditya College of Pharmacy and Science and Another Vs Government of Delhi and Another
Delhi High Court · (2008) 102 DRJ 657
Delhi Development Authority (Disposal of Developed Nazul Land) Rules, 1981 — Rule 20, 5
High Courts01 Apr 2008Dismissed
Sucha Singh Vs Union of India (UOI) and Another
Delhi High Court · (2008) 04 DEL CK 0136
High Courts01 Apr 2008
Union of India (UOI) Vs Beatty Chemicals
Delhi High Court · (2008) 2 ARBLR 371 : (2008) 102 DRJ 546
Arbitration Act, 1940 — Section 14, 17
High Courts01 Apr 2008Dismissed
Sukh Ram Sharma Vs State Bank of India
Delhi High Court · (2008) 8 ILR Delhi 207
Penal Code, 1860 (IPC) — Section 405, 409
High Courts01 Apr 2008Dismissed
Sh. K.L. Malhotra through his legal heirs Vs Smt. Sudershan Kumari and Another
Delhi High Court · (2008) 149 DLT 783 : (2008) 11 ILR Delhi 87
Evidence Act, 1872 — Section 68, 73Succession Act, 1925 — Section 2, 276, 59, 63
High Courts01 Apr 2008
Surana Telecom Limited and Bhagyanagar India Limited Vs Bharat Sanchar Nigam Limited
Delhi High Court · (2008) 2 ARBLR 94 : (2008) 102 DRJ 459
Arbitration and Conciliation Act, 1996 — Section 11(6), 3