High Courts16 Jul 2008Dismissed
DR. D.K. Sen and Another Vs MCD
Delhi High Court · (2008) 07 DEL CK 0279
COURT ARCHIVE
Delhi High Court judgments, 2008
2,760 judgments · page 64 of 138
High Courts16 Jul 2008Allowed
National Council of Educational Research and Training Vs Dr. V.P. Singh, Dr. Sridhar Srivastava, Professor, Department of Education Surveys and Data Processing NCERT and The Secretary, University Grants Commission
Delhi High Court · (2008) 105 DRJ 67
Administrative Tribunals Act, 1985 — Section 19Constitution of India, 1950 — Article 226
High Courts16 Jul 2008Allowed
Tahiliani Design Pvt. Ltd. Vs Rajesh Masrani
Delhi High Court · (2008) 38 PTC 251
High Courts16 Jul 2008Dismissed
Union of India (UOI) Vs Satish Kumar
Delhi High Court · (2008) ACJ 515
Railways Accidents and Untoward Incidents (Compensation) Rules, 1990 — Rule 3Railways Act, 1989 — Section 124A
High Courts16 Jul 2008Dismissed
Commissioner of Income Tax Vs Kiranjit Foils Ltd.
Delhi High Court · (2008) 07 DEL CK 0170
Income Tax Act, 1961 — Section 271(1)(c)
High Courts16 Jul 2008
J and K Bank Ltd. Vs Bank of Baroda and Others
Delhi High Court · (2008) 07 DEL CK 0141
High Courts16 Jul 2008
Ram Mehar Vs Union of India (UOI) and Others
Delhi High Court · (2008) 07 DEL CK 0140
Land Acquisition Act, 1894 — Section 30, 31
High Courts16 Jul 2008
Pfizer Enterprises and Another Vs Dr. H.R. Manchanda and Another
Delhi High Court · (2009) 39 PTC 114
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 14, 20Copyright Act, 1957 — Section 62, 62(2)Trade Marks Act, 1999 — Section 134, 134(1), 2, 45
High Courts16 Jul 2008Allowed
Soran Singh Vs Union of India (UOI) and Others
Delhi High Court · (2008) 106 DRJ 295 : (2008) 119 FLR 769 : (2009) 1 ILR Delhi 416 : (2009) 1 LLJ 700
High Courts16 Jul 2008Dismissed
The Commissioner of Income Vs Reliance Electronics Industries India Limited
Delhi High Court · (2008) 07 DEL CK 0086
High Courts16 Jul 2008
Sundeep Industries Vs Collector of Customs and Another
Delhi High Court · (2008) 105 DRJ 58 : (2010) 259 ELT 682 : (2008) 2 ILR Delhi 1312
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1
High Courts16 Jul 2008Dismissed
Shri Nihal Singh Vs Municipal Corporation of Delhi
Delhi High Court · (2008) 105 DRJ 82
High Courts16 Jul 2008Dismissed
Mahendra Prasad Vs Municipal Corporation of Delhi
Delhi High Court · (2008) 152 DLT 726 : (2008) 106 DRJ 97 : (2008) 2 ILR Delhi 1308
Constitution of India, 1950 — Article 311(2)Delhi Municipal Corporation Act, 1957 — Section 95(2)Delhi Municipal Corporation Services (Control and Appeal) Regulations, 1959 — Regulation 9(1)
High Courts16 Jul 2008Allowed
Smt. Saroj Dhall Vs State Bank of India and Others
Delhi High Court · (2008) 152 DLT 11 : (2008) 105 DRJ 152
High Courts15 Jul 2008
Harpal Singh Sangwan Vs University of Delhi and Others
Delhi High Court · (2008) 07 DEL CK 0258
Constitution of India, 1950 — Article 14, 226, 311(2)Industries (Development and Regulation) Act, 1951 — Section 18, 18AA, 18AA(1)
High Courts15 Jul 2008Dismissed
National Insurance Co. Ltd. Vs Indra Devi and Others
Delhi High Court · (2009) ACJ 2120
Motor Vehicles Act, 1988 — Section 140, 140(1), 145, 173
High Courts15 Jul 2008
Ajit Singh Gill and Others Vs Arvind Khosla and Another
Delhi High Court · (2008) 07 DEL CK 0166
Evidence Act, 1872 — Section 137, 138
High Courts15 Jul 2008
Commissioner of Income Tax Vs Aero Shine Plaza
Delhi High Court · (2008) 07 DEL CK 0147
Income Tax Act, 1961 — Section 2(24), 256(1), 28
High Courts15 Jul 2008
Commissioner of Income Tax Vs Aero Traders
Delhi High Court · (2008) 07 DEL CK 0146
Income Tax Act, 1961 — Section 2(24), 256(1), 28
High Courts15 Jul 2008
Commissioner of Income Tax Vs Aero Plan Shoe Factory
Delhi High Court · (2008) 07 DEL CK 0145
Income Tax Act, 1961 — Section 2(24), 256(1), 28