Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Delhi Land Reforms Act, 1954 — Section 150(3), 185, 185(4), 23, 3(13)Delhi Land Reforms Rules, 1954 — Rule 22

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High Courts14 Jul 2008

Max Corona Enggs and Consultants (P) Ltd. Vs Mukund Engineers Ltd.

Delhi High Court · (2008) 07 DEL CK 0165

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High Courts11 Jul 2008Allowed

Pemba T. Bhutia Vs Union of India (UOI) and Another

Delhi High Court · (2008) 152 DLT 500

Benami Transactions (Prohibition) Act, 1988 — Section 4(1)Civil Services Examination Rules, 1982 — Rule 4Civil Services Examination Rules, 1986 — Rule 4

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High Courts11 Jul 2008Dismissed

Sanjeev Narang Vs Prism Buildcon Pvt. Ltd.

Delhi High Court · (2008) 106 DRJ 497

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, Order 43 Rule 1, 151Transfer of Property Act, 1882 — Section 52

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High Courts11 Jul 2008Dismissed

Yogesh Daulat Rai Mehta Vs Union of India (UOI) and Others

Delhi High Court · (2008) 07 DEL CK 0199

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 11, 12A, 3Constitution of India, 1950 — Article 22, 359(1)

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High Courts11 Jul 2008Dismissed

Hari Vansh Chawla Vs Prem Kutir Cooperative Group Housing Society Limited

Delhi High Court · AIR 2009 Delhi 35 : (2008) 4 ARBLR 422 : (2008) 106 DRJ 257 : (2008) 2 ILR Delhi 1295

Arbitration Act, 1940 — Section 20, 30, 33

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High Courts11 Jul 2008Dismissed

Shri Sanjeev Narang Vs Prism Buildcon Pvt. Ltd.

Delhi High Court · (2008) 106 DRJ 497

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, Order 43 Rule 1, 151Transfer of Property Act, 1882 — Section 52

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High Courts11 Jul 2008

Raj Singh Vs Union of India (UOI) and Others

Delhi High Court · (2008) 07 DEL CK 0134

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High Courts11 Jul 2008

Surinder Pal Vs Management of Delhi Transport Corporation

Delhi High Court · (2008) 106 DRJ 232 : (2008) 119 FLR 551 : (2009) 1 ILR Delhi 395 : (2009) 1 LLJ 753

Industrial Disputes Act, 1947 — Section 10, 2, 33, 33(2)

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High Courts11 Jul 2008Dismissed

Shri Atul Rawal Vs S.B. Equipments

Delhi High Court · (2008) 37 PTC 656 : (2008) 37 PTC 565

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2

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High Courts11 Jul 2008

BDA Private Limited Vs Paul P. John and Another

Delhi High Court · (2008) 37 PTC 669 : (2008) 37 PTC 569

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, Order 6 Rule 17Trade Marks Act, 1999 — Section 11(1), 11(6), 124, 124(5), 28(3)

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High Courts11 Jul 2008