High Courts21 Jul 2008
Shri Gurjeet Singh Vs Shri Sarabjeet Singh and Others
Delhi High Court · AIR 2009 Delhi 29 : (2008) 153 DLT 12
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 7Registration Act, 1908 — Section 23
COURT ARCHIVE
Delhi High Court judgments, 2008
2,760 judgments · page 63 of 138
High Courts21 Jul 2008
Maya Devi and Another Vs Vasdev Gupta and Others
Delhi High Court · (2008) 07 DEL CK 0039
High Courts21 Jul 2008Dismissed
BSES Rajdhani Power Ltd. Vs Ashok Kumar
Delhi High Court · (2008) 152 DLT 723 : (2008) 106 DRJ 272 : (2009) ELR 779 : (2008) 2 ILR Delhi 1317
Electricity Act, 2003 — Section 126, 127, 145, 42, 42(5)
High Courts18 Jul 2008Dismissed
Vipul Khosla Vs Anil Khosla and Others
Delhi High Court · (2008) 07 DEL CK 0248
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 115
High Courts18 Jul 2008Allowed
Giani Ram Vs State
Delhi High Court · (2008) 07 DEL CK 0247
Penal Code, 1860 (IPC) — Section 161, 302, 304, 313, 323
High Courts18 Jul 2008
Rajiv Kumar Arora Vs Central Bureau of Investigation
Delhi High Court · (2008) 07 DEL CK 0227
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 173, 173(2)Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 7
High Courts18 Jul 2008Allowed
Sobhag Narain Mathur Vs Pragya Agarwal and Others
Delhi High Court · (2008) 106 DRJ 355 : (2009) 1 ILR Delhi 427
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts18 Jul 2008Dismissed
FDC Limited Vs Ajay G. Piramal and Others
Delhi High Court · (2008) 38 PTC 97
High Courts18 Jul 2008Dismissed
R.K. Dey Vs K.N. Rao and Others
Delhi High Court · (2009) 1 ILR Delhi 438
High Courts18 Jul 2008Allowed
Commissioner of Income Tax Vs J.P.M. Farms (Pvt.) Ltd.
Delhi High Court · (2008) 07 DEL CK 0136
Income Tax Act, 1961 — Section 113
High Courts18 Jul 2008Dismissed
Abhay Sapru Vs Chitralekha Bukshi
Delhi High Court · (2008) 106 DRJ 589
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 41 Rule 2, 96Delhi Co-operative Societies Act, 1972 — Section 26Delhi High Court Act, 1966 — Section 10
High Courts18 Jul 2008Dismissed
Rehmatullah Vs Narcotics Control Bureau
Delhi High Court · (2008) 07 DEL CK 0051
Constitution of India, 1950 — Article 20(3)Criminal Procedure Code, 1973 (CrPC) — Section 161, 91Customs Act, 1962 — Section 107, 108
High Courts18 Jul 2008Dismissed
Sukhbir Singh Bedi Vs State
Delhi High Court · (2008) 07 DEL CK 0038
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1947 — Section 5, 5(1), 5(2)
High Courts17 Jul 2008
Virender Kumar Vs Shri Manish Kumar Thakur
Delhi High Court · (2008) 07 DEL CK 0188
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Specific Relief Act, 1963 — Section 41
High Courts17 Jul 2008
Capt. Praveen Davar Retd. and Another Vs Harvansh Kumari and Others
Delhi High Court · (2008) 153 DLT 204
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 41 Rule 5, Order 41 Rule 5(1), Order 41 Rule 5(3), 151Delhi Rent Control Act, 1958 — Section 50Punjab Urban Rent Restriction Act, 1941 — Section 10
High Courts17 Jul 2008
National Insurance Co. Ltd. and Another Vs Satish
Delhi High Court · (2009) ACJ 1640
High Courts17 Jul 2008Dismissed
Sh. S.C. Awasthi Vs National Water Development Agency and Another
Delhi High Court · (2008) 106 DRJ 106
Constitution of India, 1950 — Article 226, 227
High Courts17 Jul 2008Dismissed
All India GDMO Association and Others Vs Union of India (UOI)
Delhi High Court · (2008) 152 DLT 496
High Courts17 Jul 2008Dismissed
Commissioner of Income Tax Vs Jainson
Delhi High Court · (2009) 222 CTR 34
Income Tax Act, 1961 — Section 132(1)
High Courts16 Jul 2008
Northern Minerals Limited Vs Plant Protection Officer and Another
Delhi High Court · (2008) 105 DRJ 159
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 200, 482Insecticides Act, 1968 — Section 22, 24, 24(2), 24(3), 24(4)