High Courts22 Jul 2008Dismissed
Sultan International Vs Commissioner of Income Tax
Delhi High Court · (2008) 07 DEL CK 0173
Income Tax Act, 1961 — Section 254(2)
COURT ARCHIVE
Delhi High Court judgments, 2008
2,760 judgments · page 62 of 138
High Courts22 Jul 2008Dismissed
Commissioner of Income Tax Vs Sir Shobha Singh Public Charitable Trust
Delhi High Court · (2008) 07 DEL CK 0164
Income Tax Act, 1961 — Section 11(2), 11(5), 13(1)(d), 13(2)
High Courts22 Jul 2008
Commissioner of Income Tax Vs Dalmia Cement Bharat Ltd.
Delhi High Court · (2008) 07 DEL CK 0163
High Courts22 Jul 2008Dismissed
Smt. Gulab Wati Gupta Vs Rajbir Singh, through the Manager and Chairman DTC
Delhi High Court · (2008) 07 DEL CK 0144
Motor Vehicles Act, 1988 — Section 140, 163, 163A, 166, 168
High Courts22 Jul 2008Dismissed
Jammu and Kashmir Coop Supply amd Makt. Fd Vs Union of India (UOI)
Delhi High Court · (2008) 07 DEL CK 0123
Arbitration Act, 1940 — Section 30, 33Sales of Goods Act, 1930 — Section 64A
High Courts22 Jul 2008Allowed
Aakash Jindal Vs The Registrar Co-op Societies and Another
Delhi High Court · (2008) 152 DLT 562 : (2008) 106 DRJ 126
Delhi Co-operative Societies Act, 1972 — Section 80
High Courts22 Jul 2008Dismissed
Virender Kumar Vs Maya Devi
Delhi High Court · (2008) 07 DEL CK 0081
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Constitution of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 13(1)
High Courts22 Jul 2008
Aditya Institute of Technology Vs Govt. of Delhi and Another
Delhi High Court · (2008) 07 DEL CK 0057
All India Council for Technical Education Act, 1987 — Section 10, 10(K)Constitution of India, 1950 — Article 254, 372National Council for Teacher Education Act, 1993 — Section 14, 14(6), 15
High Courts22 Jul 2008Allowed
Rai Singh Vs State Ramesh @ Pappu Vs State (GNCT) of Delhi
Delhi High Court · (2008) 07 DEL CK 0035
Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Penal Code, 1860 (IPC) — Section 173, 201, 302, 34, 363
High Courts22 Jul 2008Dismissed
Ramesh @ Bajrangi Vs State
Delhi High Court · (2008) 07 DEL CK 0034
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 374(2)Penal Code, 1860 (IPC) — Section 120B, 201, 302, 34, 363
High Courts21 Jul 2008Allowed
Trinity Institute of Higher Education Vs Govt. NCT of Delhi and Others
Delhi High Court · (2008) 105 DRJ 167
All India Council for Technical Education Act, 1987 — Section 10(K)Constitution of India, 1950 — Article 254, 372Guru Gobind Singh Indraprastha University Act, 1998 — Section 26(2)
High Courts21 Jul 2008
Shri Anil Kumar Gupta Vs Municipal Corporation of Delhi and Others
Delhi High Court · (2009) 3 ILR Delhi 1
High Courts21 Jul 2008Dismissed
Shri Kishore Kumar and Smt. Warsha Vs Naresh Kumar, Ram Phal and The Oriental Insurance Company Ltd.
Delhi High Court · (2008) 07 DEL CK 0204
Motor Vehicles Act, 1988 — Section 163A, 166, 168, 173
High Courts21 Jul 2008Dismissed
Commissioner of Income Tax, Delhi-V Vs RBG Investment and Finance Ltd.
Delhi High Court · (2008) 175 TAXMAN 291
Income Tax Act, 1961 — Section 37(1)
High Courts21 Jul 2008Disposed Off
Anil Kumar Gupta Vs Municipal Corporation of Delhi and Others
Delhi High Court · (2009) 3 ILR Delhi 1
High Courts21 Jul 2008Dismissed
Commissioner of Income Tax Vs RBG Investment and Finance Ltd.
Delhi High Court · (2010) 321 ITR 488
High Courts21 Jul 2008Allowed
Akhilesh Kumar Verma Vs Maruti Udyog Ltd. and others
Delhi High Court · (2008) 07 DEL CK 0106
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151
High Courts21 Jul 2008Dismissed
MCD Vs Ms. Kamlesh
Delhi High Court · (2008) 07 DEL CK 0097
Criminal Procedure Code, 1973 (CrPC) — Section 378(4)Delhi Municipal Corporation Act, 1957 — Section 332
High Courts21 Jul 2008Dismissed
Delhi Development Authority Vs Harbans Singh and Sons
Delhi High Court · (2008) 3 ARBLR 276 : (2008) 105 DRJ 60
Arbitration and Conciliation Act, 1996 — Section 30, 33