COURT ARCHIVE

Delhi High Court judgments, 2008

2,760 judgments · page 60 of 138

High Courts25 Jul 2008Dismissed

Delhi Sikh Gurudwara Management Committee (DSGMC) and Others Vs Union of India (UOI) and Others

Delhi High Court · (2008) 152 DLT 132 : (2008) 106 DRJ 241

Central Educational Institutions (Reservation in Admission) Act, 2006 — Section 2, 3, 4Commonwealth of Australia Constitution Act, 1900 — Section 116Constitution of India, 1950 — Article 143(1), 15, 15(1), 15(2), 15(5)

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High Courts25 Jul 2008Dismissed

Raj Rani and Another Vs Vijay Rani and Another

Delhi High Court · (2008) 07 DEL CK 0229

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114, 151Constitution of India, 1950 — Article 227

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High Courts25 Jul 2008

Jasbir Singh Chadha Vs U.P. Financial Corporation

Delhi High Court · (2008) 2 ILR Delhi 1321

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 7 Rule 11, 20, 21Evidence Act, 1872 — Section 68Specific Relief Act, 1963 — Section 38

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High Courts25 Jul 2008Dismissed

Manjeet Singh Vs State of N.C.T of Delhi

Delhi High Court · (2009) 5 RCR(Criminal) 570

Criminal Procedure Code, 1973 (CrPC) — Section 176, 439, 482Dowry Prohibition Act, 1961 — Section 2Evidence Act, 1872 — Section 113B

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High Courts25 Jul 2008Dismissed

Shri Barku Choudhary Vs Sh. Bhim Singh, Sh. Raj Kumar Yadav, Sh. Subhash Chander and United Insurance Company Ltd.

Delhi High Court · (2008) 105 DRJ 418

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High Courts25 Jul 2008

Dipika Lal and Another Vs Vipin Kumar Gupta and Another

Delhi High Court · (2008) 106 DRJ 266

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 294, 323, 34, 406, 427

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High Courts25 Jul 2008

Raj Kumar Maheshwari Vs Jyoti Gupta

Delhi High Court · (2008) 07 DEL CK 0177

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High Courts25 Jul 2008Dismissed

Shri Barku Choudhary Vs Sh. Bhim Singh, Sh. Raj Kumar Yadav, Sh. Subhash Chander Gupta and United Insurance Company Ltd.

Delhi High Court · (2008) 105 DRJ 418

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High Courts25 Jul 2008Dismissed

Mr. Y.R. Midha Vs Union of India (UOI) and Others

Delhi High Court · (2008) 154 DLT 692 : (2009) 1 ILR Delhi 501

Central Civil Services (Conduct) Rules, 1964 — Rule 3(1), 3C(1), 3C(2)

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High Courts25 Jul 2008Dismissed

Majenderan Langeswaran Vs The State (N.C.T. of Delhi) and Another

Delhi High Court · (2009) CriLJ 43 : (2008) 152 DLT 282 : (2008) 105 DRJ 285

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 149, 302

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High Courts25 Jul 2008

Jabar Singh Vs Union of India (UOI)

Delhi High Court · (2008) 07 DEL CK 0072

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High Courts25 Jul 2008Dismissed

Sh. Jasbir Sobti and Others Vs Sh. Surender Singh

Delhi High Court · (2008) 152 DLT 258 : (2008) 105 DRJ 690 : (2008) ILR Delhi 173 Supp

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 12 Rule 7, Order 17 Rule 1, Order 17 Rule 2, Order 18 Rule 2Constitution of India, 1950 — Article 14

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High Courts25 Jul 2008

Shri Avineshwar Sawhney Vs J.K. Industries Ltd.

Delhi High Court · (2008) 152 DLT 712 : (2008) 105 DRJ 385 : (2008) 119 FLR 772 : (2009) 1 ILR Delhi 478 : (2009) 2 LLJ 217

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High Courts24 Jul 2008Dismissed

LT. Col. Suresh Chand Vs Union of India (UOI) and Others

Delhi High Court · (2008) 07 DEL CK 0271

Constitution of India, 1950 — Article 226

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High Courts24 Jul 2008Allowed

National Insurance Co. Ltd. Vs Surat Singh, Smt. Tara Wati, Ramesh Chand and Chadha Motors

Delhi High Court · (2008) 7 ILR Delhi 138

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8Motor Vehicles Act, 1988 — Section 147, 147(1), 173, 95

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High Courts24 Jul 2008Dismissed

Sh. Jagdish Chander Vs Sh. Ramesh Chand Aggarwal and Others

Delhi High Court · (2008) 07 DEL CK 0190

Delhi Land Reforms Act, 1954 — Section 11, 185, 66Limitation Act, 1963 — Article 109, 11, 14, 14(1), 14D

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High Courts24 Jul 2008

Malkiat Singh Vs Union of India (UOI) and Others

Delhi High Court · (2009) 1 ILR Delhi 459

Army Act, 1950 — Section 101, 164(2), 191, 34, 35Army Rules, 1954 — Rule 106, 107, 108, 109, 110Constitution of India, 1950 — Article 14, 20, 21, 226, 227

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High Courts24 Jul 2008