High Courts29 Jul 2008Dismissed
Deen Bandhu Vs Union of India (UOI) and Others
Delhi High Court · (2009) 1 ILR Delhi 546
Administrative Tribunals Act, 1985 — Section 21, 29(2)
COURT ARCHIVE
Delhi High Court judgments, 2008
2,760 judgments · page 59 of 138
High Courts29 Jul 2008
Gulzar Singh through LRs. Vs Union of India (UOI) and Others
Delhi High Court · (2008) 07 DEL CK 0032
High Courts28 Jul 2008
Jammu and Kashmir Bank Ltd. Vs Shri Digvijay Cement
Delhi High Court · (2008) 154 DLT 80 : (2008) 105 DRJ 395
Arbitration Act, 1940 — Section 20Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1, Order 37 Rule 3, Order 37 Rule 3(5), Order 37 Rule 7, Order 7 Rule 11Limitation Act, 1963 — Article 137, 3
High Courts28 Jul 2008Dismissed
Commissioner of Income Tax Vs Food Corporation of India Contributory Provident Fund Trust
Delhi High Court · (2008) 218 CTR 625 : (2009) 318 ITR 318 : (2009) 177 TAXMAN 224
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 16Income Tax Act, 1961 — Section 160, 161, 194A, 2(31), 201(1)
High Courts28 Jul 2008
UPSRC Vs Munni Devi
Delhi High Court · (2008) 106 DRJ 115
Motor Vehicles Act, 1988 — Section 171Penal Code, 1860 (IPC) — Section 279, 304A, 337, 338
High Courts28 Jul 2008
Geeta and Others Vs New India Assurance Co. Ltd.
Delhi High Court · (2008) 106 DRJ 129
High Courts28 Jul 2008Dismissed
The Commissioner of Income Tax-XVII Vs Food Corporation of India, Contributory Provident Fund Trust
Delhi High Court · (2008) 218 CTR 625 : (2009) 318 ITR 318 : (2009) 177 TAXMAN 224
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 16Income Tax Act, 1961 — Section 160, 161, 194A, 2(31), 201(1)
High Courts28 Jul 2008Allowed
Devender Kumar Vs Union of India (UOI) and Others
Delhi High Court · (2008) 07 DEL CK 0198
Central Civil Services (Conduct) Rules, 1964 — Rule 3Central Reserve Police Force Act, 1949 — Section 11(1)
High Courts28 Jul 2008
Mohd. Yamin Vs State
Delhi High Court · (2008) 106 DRJ 275
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27
High Courts28 Jul 2008Dismissed
Dr. Rama Patnayak Vs The Governing Body Shivaji College and Others
Delhi High Court · (2008) 07 DEL CK 0135
Constitution of India, 1950 — Article 226
High Courts28 Jul 2008Dismissed
Delhi University and College Karamchari Union Vs University of Delhi and Another
Delhi High Court · (2008) 07 DEL CK 0124
Constitution of India, 1950 — Article 14Industrial Disputes Act, 1947 — Section 2
High Courts28 Jul 2008Dismissed
Sh. Madan Lal Vs Chairman, Delhi Tourism Development Corporation
Delhi High Court · (2008) 11 ILR Delhi 177 Supp
High Courts28 Jul 2008
Devender Pant Vs State (NCT of Delhi)
Delhi High Court · (2008) 07 DEL CK 0071
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120, 34, 383, 384
High Courts28 Jul 2008
National Insurance Co. Ltd. Vs Sh. Bindeshwar Singh and Others
Delhi High Court · (2008) 106 DRJ 287
Motor Vehicles Act, 1988 — Section 14, 15, 15(1), 19, 20
High Courts28 Jul 2008
Smt. Meghawati Vs Raja Ram Yadav and Others
Delhi High Court · (2009) ACJ 1995 : (2008) 105 DRJ 699 : (2009) ILR Delhi 530 Supp
Motor Vehicles Act, 1988 — Section 173
High Courts28 Jul 2008Dismissed
Sahu Basheshar Dayal Bankers and Another Vs Sujata R. Nath Decd. Thr. LR''s
Delhi High Court · (2008) 152 DLT 18 : (2008) 106 DRJ 110 : (2009) ILR Delhi 537 Supp
Civil Procedure Code, 1908 (CPC) — Section 115Delhi Rent Control Act, 1958 — Section 14(1), 14D, 23(1), 25B, 25B(8)
High Courts28 Jul 2008
Asha Garg and Others Vs New India Assurance Co. Ltd. and Others
Delhi High Court · (2009) ACJ 1100
High Courts28 Jul 2008Allowed
New India Assurance Co. Ltd. Vs Smt. Geeta and Others
Delhi High Court · (2009) 1 ILR Delhi 522
Motor Vehicles Act, 1988 — Section 10(2), 149(2), 2(21), 2(27)
High Courts28 Jul 2008Dismissed
Satish Kumar Vs Union of India (UOI) and Others
Delhi High Court · (2008) 105 DRJ 370
Arbitration Act, 1940 — Section 30, 33
High Courts25 Jul 2008Allowed
Saroj Rana and Another Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2008) 07 DEL CK 0270