Arbitration Act, 1940 — Section 14, 17, 20, 29(c), 30Partnership Act, 1932 — Section 56, 68, 69, 69(3)Presidency Small Cause Courts Act, 1882 — Section 19

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High Courts19 Jan 2007Dismissed

Commissioner of Income Tax Vs Anand Kumar

Delhi High Court · (2007) 164 TAXMAN 330

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High Courts19 Jan 2007Dismissed

Mohd. Nooruzzama Vs State

Delhi High Court · (2007) CriLJ 2125 : (2007) 137 DLT 325

Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 34, 364A

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High Courts19 Jan 2007Dismissed

R.N. Baranwal Vs State NCT of Delhi and Another

Delhi High Court · (2007) 01 DEL CK 0099

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 239, 420, 468, 471

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High Courts19 Jan 2007

S.K. Industries (P) Ltd. Vs Director General of Income Tax (Inv.)

Delhi High Court · (2007) 208 CTR 466 : (2007) 139 DLT 22 : (2007) 2 ILR Delhi 1 : (2007) 290 ITR 359 : (2007) 160 TAXMAN 60

Constitution of India, 1950 — Article 19(1), 226Income Tax Act, 1922 — Section 34Income Tax Act, 1961 — Section 131, 132, 132(1), 132(5), 147

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High Courts19 Jan 2007Allowed

R.P. Singh Vs Union of India (UOI) and Others

Delhi High Court · (2007) 1 ILR Delhi 194

Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14

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High Courts19 Jan 2007Allowed

Madan Lal Vs Government of NCT and Others

Delhi High Court · (2007) 140 DLT 408 : (2007) 1 ILR Delhi 200

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High Courts19 Jan 2007Dismissed

Punjab National Bank Vs Leo Electronics and Allied Industries and Sh. Pawan Kumar Gandhi

Delhi High Court · (2007) 2 BC 237 : (2007) 137 DLT 43 : (2007) 94 DRJ 483 : (2007) 1 ILR Delhi 44

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, 151Limitation Act, 1908 — Article 163Limitation Act, 1963 — Article 122, 5

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High Courts19 Jan 2007Dismissed

L.N. Karamakar Vs The Chairman and Managing Director, Indraprastha Power Generation Co. Ltd. (IPGCL) and Others

Delhi High Court · (2007) 138 DLT 484

Constitution of India, 1950 — Article 226

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High Courts19 Jan 2007

J.B. Kumar Vs Brijesh Sethi and Another

Delhi High Court · (2007) 136 DLT 665 : (2007) 113 FLR 405 : (2007) 2 LLJ 882

Industrial Disputes Act, 1947 — Section 2Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 47

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High Courts19 Jan 2007