High Courts03 Jan 2007Allowed
Food Corporation of India Vs Shri S.K. Sasan and Another
Delhi High Court · (2007) 01 DEL CK 0017
COURT ARCHIVE
Delhi High Court judgments, 2007
2,970 judgments · page 149 of 149
High Courts03 Jan 2007Allowed
Rakesh Bisht Vs Central Bureau of Investigation
Delhi High Court · (2007) 1 ILR Delhi 223
High Courts03 Jan 2007Dismissed
Boston Scientific International B.V. Vs Metro Hospital
Delhi High Court · (2007) 01 DEL CK 0013
High Courts02 Jan 2007Dismissed
Panna Lal Kanojia Vs Rajinder Singh Saini and Another
Delhi High Court · (2007) 01 DEL CK 0176
Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1), 14(2)
High Courts02 Jan 2007Dismissed
Rajeev Verma Vs Union of India (UOI) and Others
Delhi High Court · (2007) CriLJ 1232 : (2007) 94 DRJ 34 : (2007) 218 ELT 200
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 14, 21, 226, 32Criminal Procedure Code, 1973 (CrPC) — Section 80, 81
High Courts02 Jan 2007Dismissed
National Research Development Corporation Vs National Consumer Disputes Redressal Commission and Another
Delhi High Court · (2007) 01 DEL CK 0141
Constitution of India, 1950 — Article 226Consumer Protection Act, 1986 — Section 22
High Courts02 Jan 2007Dismissed
Shri S. Prabhakar Rao Vs Union of India (UOI) and Others
Delhi High Court · (2007) 94 DRJ 23
Constitution of India, 1950 — Article 12, 226
High Courts02 Jan 2007Disposed Off
Court on its own Motion Vs Rajiv Dawar
Delhi High Court · (2007) 136 DLT 321 : (2007) 94 DRJ 202
Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 10, 15(2), 2Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 23, 28
High Courts02 Jan 2007Dismissed
Income Tax Officer Vs Rajan and Co.
Delhi High Court · (2007) 160 TAXMAN 333
Income Tax Act, 1961 — Section 260A, 271(1)(c), 276(1), 276C, 276C(1)
High Courts02 Jan 2007Dismissed
Income Tax Officer Vs Rajan and Co. and Others
Delhi High Court · (2007) 209 CTR 196 : (2007) 291 ITR 345