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Delhi High Court judgments, 2007

2,970 judgments · page 148 of 149

High Courts08 Jan 2007Allowed

Harish Yadav Vs CBI Satinder @ Bawa Vs State

Delhi High Court · (2007) 137 DLT 62 : (2009) 93 DRJ 672 : (2007) 1 ILR Delhi 13

Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 109, 201, 396, 397, 400
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High Courts08 Jan 2007Dismissed

Smt. Kama Vati Vs Chander Bhan and Others

Delhi High Court · (2007) 137 DLT 396 : (2007) 146 PLR 21

Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 43 Rule 2, Order 6 Rule 17, Order 9 Rule 13, 151Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 3, 5
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High Courts03 Jan 2007Disposed Off

Poonam Khanna Vs The State

Delhi High Court · (2007) 01 DEL CK 0181

Criminal Procedure Code, 1973 (CrPC) — Section 357(3)Penal Code, 1860 (IPC) — Section 409
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