High Courts24 Jan 2007Allowed
Vijay Chadha and Others Vs Jasbir Singh and Others
Delhi High Court · (2007) 140 DLT 556
Motor Vehicles Act, 1988 — Section 163A
COURT ARCHIVE
Delhi High Court judgments, 2007
2,970 judgments · page 141 of 149
High Courts24 Jan 2007Allowed
New India Assurance Co. Ltd. Vs Neeta Malhotra and Others
Delhi High Court · (2007) 2 ACC 541 : (2007) ACJ 1435
High Courts24 Jan 2007Disposed Off
Mohd. Adil and Another Vs State of Delhi
Delhi High Court · (2007) 95 DRJ 73
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 428Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts24 Jan 2007Allowed
Major L.K. Toshkhani Retd. Vs Ravi Kumar and Another
Delhi High Court · (2007) 01 DEL CK 0128
Criminal Procedure Code, 1973 (CrPC) — Section 138Negotiable Instruments Act, 1881 (NI) — Section 138, 141
High Courts24 Jan 2007Dismissed
Satish Gupta Vs Union of India (UOI) and Others
Delhi High Court · (2007) 138 DLT 56
Customs Act, 1962 — Section 113, 130
High Courts24 Jan 2007Dismissed
The Commissioner of Income Tax-XI Vs Shri R.N. Kumar
Delhi High Court · (2007) 137 DLT 99 : (2007) 291 ITR 397 : (2008) 170 TAXMAN 475
Income Tax Act, 1961 — Section 142(1), 147, 148, 260A
High Courts24 Jan 2007Dismissed
Rajender Kumar Jain, Mr. Nitin Jain and Mr. Vipin Jain Vs State
Delhi High Court · (2007) 01 DEL CK 0064
Guardians and Wards Act, 1890 — Section 29, 31Hindu Minority and Guardianship Act, 1956 — Section 12, 8, 8(1), 8(2), 8(4)
High Courts24 Jan 2007Dismissed
Director of Income Tax (Exemptions) Vs Escorts Cardiac Diseases Hospital Society
Delhi High Court · (2008) 300 ITR 75
Income Tax Act, 1961 — Section 10(22A), 11, 260A
High Courts23 Jan 2007Allowed
Dr. Kumaradas Vs The Indian Medical Practitioners'' Co-op. Pharmacy and Stores Ltd. and Others
Delhi High Court · (2007) 95 DRJ 618
Arbitration and Conciliation Act, 1996 — Section 84, 84(1), 84(5), 9General Clauses Act, 1897 — Section 16
High Courts23 Jan 2007Dismissed
Shri Parvinder Pal Singh and Another Vs The Oriental Insurance Co. Ltd.
Delhi High Court · (2007) 01 DEL CK 0161
High Courts23 Jan 2007Allowed
Ms. Neha Bhasin Vs Sanjeev Kumar @ Monu
Delhi High Court · (2007) 1 ILR Delhi 207
Criminal Procedure Code, 1973 (CrPC) — Section 164Hindu Marriage Act, 1955 — Section 12, 28Penal Code, 1860 (IPC) — Section 302, 34, 366, 376, 396
High Courts23 Jan 2007Dismissed
Bhai Investment P. Ltd. Vs Municipal Corporation of Delhi (Desu)
Delhi High Court · (2007) 137 DLT 91
High Courts23 Jan 2007
Ravinder Goel and Another Vs State and Another
Delhi High Court · (2007) 1 JCC 465
Delhi Municipal Corporation Act, 1957 — Section 347, 461
High Courts23 Jan 2007Dismissed
Reena Sadh Vs Anjana Enterprises
Delhi High Court · (2007) 138 DLT 582 : (2007) 94 DRJ 167 : (2007) 146 PLR 60
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Delhi High Court Rules and Orders — Rule 6
High Courts22 Jan 2007Disposed Off
Lekh Raj and Another Vs Suram Singh and Others
Delhi High Court · (2007) ACJ 2165
High Courts22 Jan 2007Dismissed
Sangeeta Vs State and Another
Delhi High Court · (2007) 01 DEL CK 0202
Criminal Procedure Code, 1973 (CrPC) — Section 397(2), 451, 482Penal Code, 1860 (IPC) — Section 380, 411, 506
High Courts22 Jan 2007Dismissed
Tilak Raj Kapoor Vs MCD
Delhi High Court · (2007) 01 DEL CK 0158
Constitution of India, 1950 — Article 14
High Courts22 Jan 2007Dismissed
Swaran Singh and Others Vs State
Delhi High Court · (2007) 01 DEL CK 0149
Criminal Procedure Code, 1973 (CrPC) — Section 107, 111, 482Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 18, 3(1)
High Courts22 Jan 2007Dismissed
Union of India (UOI) and Others Vs J.P. Singh
Delhi High Court · (2007) 137 DLT 276
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14, 22Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)Constitution of India, 1950 — Article 226