High Courts18 Jan 2007
Om Kumari and Others Vs Shish Pal and Others
Delhi High Court · (2007) 140 DLT 622
Motor Vehicles Act, 1988 — Section 163A
COURT ARCHIVE
Delhi High Court judgments, 2007
2,970 judgments · page 143 of 149
High Courts18 Jan 2007
Sulochana Marwah and Others Vs Sadhu Ram and Others
Delhi High Court · (2007) 01 DEL CK 0188
High Courts18 Jan 2007Allowed
La Chemise Lacoste and Another Vs Crocodile Indl. Pte. Ltd.
Delhi High Court · (2007) 34 PTC 382
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 4, Order 18 Rule 4(4)Delhi High Court (Original Side) Rules, 1967 — Rule 3, 5Diplomatic and Consular Officers (Oaths and Fees) Act, 1948 — Section 3
High Courts18 Jan 2007Disposed Off
Govt. of NCT of Delhi Vs M/s. Ved Parkash Mehta and Another
Delhi High Court · (2007) 1 ILR Delhi 188
Arbitration and Conciliation Act, 1996 — Section 34
High Courts18 Jan 2007
U.P. State Road Transport Corporation Vs Sarita Tyagi and Others
Delhi High Court · (2007) ACJ 1515
High Courts18 Jan 2007Dismissed
Smt. Kamlesh Vs Shri Pritam and Shri Madan Kumar
Delhi High Court · (2007) 137 DLT 616
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 151
High Courts17 Jan 2007Dismissed
Commissioner of Income Tax Vs Moonlight Builders and Developers
Delhi High Court · (2008) 307 ITR 197 : (2007) 163 TAXMAN 134
High Courts17 Jan 2007Disposed Off
Atma Ram Trust Vs Dr. Chiranji Lal and Another
Delhi High Court · (2007) 137 DLT 437
Civil Procedure Code, 1908 (CPC) — Section 100, 144Delhi Rent Control Act, 1958 — Section 14(1), 14(2), 15(1), 20, 22Transfer of Property Act, 1882 — Section 106
High Courts17 Jan 2007Dismissed
Commissioner of Income Tax Vs Realest Builders and Services Ltd.
Delhi High Court · (2008) 307 ITR 200
High Courts17 Jan 2007Dismissed
Ram Kumar and Another Vs Ravinder Kumar Gulati and Another
Delhi High Court · AIR 2007 Delhi 213 : (2007) 94 DRJ 475
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 17, 34
High Courts17 Jan 2007Dismissed
Smt. Sushila Sharma Vs Sh. Pawan Sharma
Delhi High Court · (2007) 137 DLT 529 : (2007) 1 ILR Delhi 606 : (2007) 2 LLJ 865
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25F
High Courts17 Jan 2007
Dr. Jyoti Prakash Tayal Vs Mohinder Singh and Others
Delhi High Court · (2007) 2 ACC 56 : (2008) ACJ 276
High Courts17 Jan 2007
Pushpa Devi and Others Vs United India Insurance Co. Ltd. and Others
Delhi High Court · (2007) 2 ACC 95 : (2007) ACJ 1431
High Courts17 Jan 2007
B.M. Gupta and Sons (HUF) Vs ACIT
Delhi High Court · (2008) 299 ITR 410 : (2007) 161 TAXMAN 25
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1Income Tax Act, 1961 — Section 25(B), 260A, 5(1)
High Courts17 Jan 2007
Union of India (UOI) and Others Vs Sahi Ram
Delhi High Court · (2007) 1 ARBLR 57
Constitution of India, 1950 — Article 226
High Courts17 Jan 2007
Appejay Education Society Vs Government of NCT of Delhi and Others
Delhi High Court · (2007) 01 DEL CK 0007
High Courts16 Jan 2007Dismissed
Commissioner of Income Tax Vs Saw Pipes Ltd.
Delhi High Court · (2008) 300 ITR 35
Income Tax Act, 1961 — Section 234B, 260A
High Courts16 Jan 2007Dismissed
Annul Industries Vs Shiva Tobacco Company
Delhi High Court · (2007) 34 PTC 392
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4Constitution of India, 1950 — Article 227Partnership Act, 1932 — Section 42
High Courts16 Jan 2007Dismissed
Ansul Industries Vs Shiva Tobacco Company
Delhi High Court · (2007) 34 PTC 392