COURT ARCHIVE

Delhi High Court judgments, 2007

2,970 judgments · page 140 of 149

High Courts29 Jan 2007Dismissed

Kangaro Industries (Retd.) and Others Vs Jaininder Jain and Another

Delhi High Court · (2007) 34 PTC 321

Arbitration and Conciliation Act, 1996 — Section 8Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A, 151, 2Constitution of India, 1950 — Article 129, 141, 142, 245(1), 245(2)

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High Courts29 Jan 2007Dismissed

Vinayak Local Area Bank Limited Vs Reserve Bank of India and Others

Delhi High Court · (2009) 89 SCL 89

Banking Regulation Act, 1949 — Section 22, 22(4), 22(5), 22(6), 35ACompanies Act, 1956 — Section 10(1), 10(F)Constitution of India, 1950 — Article 226, 226(2)

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High Courts29 Jan 2007

Prestige Housewares Ltd. and Another Vs Dinesh Gupta and Another

Delhi High Court · (2007) 137 DLT 462 : (2007) 34 PTC 335

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High Courts25 Jan 2007

J.M. Overseas and Others Vs Shri Vijay Kumar Mangla

Delhi High Court · (2007) 2 BC 191

Consumer Protection Act, 1986 — Section 13(2)Penal Code, 1860 (IPC) — Section 10, 34, 406

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High Courts25 Jan 2007Disposed Off

Ram Niwas Vs D.D.A.

Delhi High Court · AIR 2007 Delhi 115

Legal Services Authorities Act, 1987 — Section 22

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High Courts25 Jan 2007Dismissed

Mrs. Bhupinder Kaur Singh and Others Vs Registrar of Companies

Delhi High Court · (2010) 159 CompCas 92 : (2007) 1 ILR Delhi 939

Companies Act, 1956 — Section 58, 60, 60(3), 62, 62(1)Criminal Procedure Code, 1973 (CrPC) — Section 468(2), 482

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High Courts25 Jan 2007Dismissed

Tatvadarshi Bandhu Pvt. Ltd. and Others Vs Smt. Farhat Sheikh

Delhi High Court · (2007) 01 DEL CK 0207

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1

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High Courts25 Jan 2007Disposed Off

Shri Vasudev Vs Smt. Rupkumari @ Banarso Devi

Delhi High Court · (2007) 94 DRJ 398 : (2007) 1 ILR Delhi 785

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 6 Rule 17, 151Land Acquisition Act, 1894 — Section 16Limitation Act, 1963 — Article 137

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High Courts25 Jan 2007Dismissed

Nb. Sub. Raj Pal Singh Vs Union of India (UOI) and Others

Delhi High Court · (2007) 94 DRJ 631

Army Rules, 1954 — Rule 11, 13, 13(2A), 13(3)Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, Order 6 Rule 17Constitution of India, 1950 — Article 226

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High Courts25 Jan 2007Dismissed