High Courts02 Feb 2000
International Buildg. and Furnishing Co. (CAL) Pvt. Ltd. Vs Indian Oil Corpn. Ltd.
Delhi High Court · (2000) 3 AD 225 : (2000) 84 DLT 483 : (2000) 53 DRJ 242 : (2000) 3 RCR(Civil) 432
COURT ARCHIVE
Delhi High Court judgments, 2000
1,282 judgments · page 60 of 65
High Courts01 Feb 2000Dismissed
United Phosphorous Vs Director General (Safeguard)
Delhi High Court · (2000) 70 ECC 622 : (2000) 118 ELT 326
Customs Tariff (Identification and Assessment of Safeguard Duty) Rules, 1997 — Rule 11, 11(1), 11(2), 4
High Courts01 Feb 2000
Rattan Lal Katyal Vs Union of India and Another
Delhi High Court · (2000) 5 AD 139 : (2000) 2 ARBLR 300 : (2000) 85 DLT 661 : (2000) 53 DRJ 589 : (2001) 2 RAJ 484
High Courts01 Feb 2000
Shri Karamjeet Singh Bedi Vs State and Another
Delhi High Court · (2000) 5 AD 390 : (2000) 53 DRJ 605 : (2000) 3 RCR(Civil) 641
High Courts31 Jan 2000
L/NK V.H.K. Murthy Vs Special Protection Group and Another
Delhi High Court · (2000) 4 AD 624 : (2000) 57 DRJ 157
Constitution of India, 1950 — Article 226
High Courts31 Jan 2000
G.S. Bhogal Vs Union of India
Delhi High Court · (2000) 2 AD 582 : (2000) 84 DLT 313 : (2000) 53 DRJ 328
Constitution of India, 1950 — Article 226
High Courts31 Jan 2000
Rajghria Paper Mills Ltd. Vs The General Manager, Indian Security Press and Another
Delhi High Court · (2000) 2 AD 863 : AIR 2000 Delhi 239 : (2000) 84 DLT 804 : (2000) 56 DRJ 764
Civil Procedure Code, 1908 (CPC) — Order 29 Rule 1
High Courts31 Jan 2000
Ajit Jain Vs Union of India and Others
Delhi High Court · (2000) 2 ARBLR 264 : (2000) 84 DLT 1 : (2000) 52 DRJ 645 : (2001) 117 TAXMAN 295
High Courts31 Jan 2000
Commissioner of Income Tax Vs Nestle India Ltd.
Delhi High Court · (2000) 159 CTR 243 : (2000) 243 ITR 435 : (2000) 109 TAXMAN 403
Income Tax Act, 1961 — Section 10, 17, 17(2), 201, 201(1A)
High Courts31 Jan 2000
AJIT JAIN Vs UNION OF INDIA and Others
Delhi High Court · (2000) 159 CTR 204 : (2000) 242 ITR 302
High Courts31 Jan 2000
Beena Singhal Vs The Presiding Officer Delhi Co-operative Tribunal and Others
Delhi High Court · (2000) 2 AD 877 : AIR 2000 Delhi 315 : (2000) 85 DLT 171
Constitution of India, 1950 — Article 226
High Courts31 Jan 2000
Vipin Kumar Vs Union of India and Another
Delhi High Court · (2000) 2 AD 573 : (2000) CriLJ 1555 : (2000) 84 DLT 33 : (2000) 52 DRJ 672 : (2000) 71 ECC 812 : (2000) 2 RCR(Criminal) 491
Criminal Procedure Code, 1973 (CrPC) — Section 306, 307, 482Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 64(1)
High Courts31 Jan 2000
Rupinder Kaur and Another Vs State Govt. of (NCT) and Another
Delhi High Court · (2000) 2 AD 614 : AIR 1992 Delhi 604 : (2000) CriLJ 1520 : (2000) 4 RCR(Criminal) 487
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts31 Jan 2000
M.P. Umesh Chandra Vs Union of India
Delhi High Court · (2000) 2 AD 656 : (2000) 85 DLT 111 : (2000) 53 DRJ 403
Constitution of India, 1950 — Article 226
High Courts31 Jan 2000
Ram Narain Agarwal and Another Vs D.D.A. and Others
Delhi High Court · (2000) 3 AD 559 : AIR 2000 Delhi 206 : (2000) 84 DLT 530 : (2000) 125 PLR 19
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 4
High Courts31 Jan 2000
Hoshiar Singh Vs State
Delhi High Court · (2000) 2 AD 321 : (2000) 83 DLT 669 : (2000) 56 DRJ 75
High Courts31 Jan 2000
S.K. Gupta Vs Delhi Development Authority and Others
Delhi High Court · (2000) 3 AD 306 : (2000) 84 DLT 324 : (2000) 52 DRJ 831
High Courts31 Jan 2000
Master Daljit Singh and Others Vs S. Dara Singh and Others
Delhi High Court · (2000) 5 AD 341 : AIR 2000 Delhi 292 : (2000) 85 DLT 794 : (2000) 2 DMC 134 : (2000) 54 DRJ 509 : (2000) 4 RCR(Civil) 684
High Courts28 Jan 2000
Thakur Dass Virmani and Others Vs Smt. Raj Minocha and Another
Delhi High Court · (2000) 3 AD 20 : AIR 2000 Delhi 234 : (2000) 84 DLT 534 : (2000) 53 DRJ 248 : (2000) 3 RCR(Civil) 74
High Courts28 Jan 2000
Alimenta S.A. Vs National Agricultural Coop., Marketing Federation of India Ltd.
Delhi High Court · (2000) 2 AD 781 : (2000) 1 ARBLR 576 : (2000) 84 DLT 494
Foreign Awards (Recognition and Enforcement) Act, 1961 — Section 5, 7, 8(1)