High Courts07 Feb 2000
Gunjan and Others Vs Union of India and Others
Delhi High Court · (2000) 3 AD 614 : (2000) 84 DLT 817 : (2000) 53 DRJ 760
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Delhi High Court judgments, 2000
1,282 judgments · page 58 of 65
High Courts07 Feb 2000
M/s. Bhagwan Dass Yash Pal Vs Wasu Ram and Others
Delhi High Court · (2000) 3 AD 906 : (2000) 85 DLT 395
Delhi Rent Control Act, 1958 — Section 14(1)(2), 27
High Courts07 Feb 2000
S. Rajinder Singh (deceased) Vs S. Dalip Singh
Delhi High Court · (2000) 2 AD 534 : AIR 2000 Delhi 228 : (2000) 84 DLT 796
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 3
High Courts07 Feb 2000
S.P. Sharma Vs The All India Council for Technical Education
Delhi High Court · (2000) 3 AD 290 : (2000) 85 DLT 109 : (2000) 56 DRJ 199
High Courts07 Feb 2000
Charan Singh Vs Union of India and Others
Delhi High Court · (2000) 3 AD 111 : (2000) 86 FLR 295
High Courts07 Feb 2000
Mukesh Kumar Vs P.O., Labour Court No. IX (Delhi) and Another
Delhi High Court · (2000) 3 AD 339 : (2000) 84 DLT 256
High Courts07 Feb 2000
Shiv Kumar Vyas Vs IGNOU and Others
Delhi High Court · (2000) 3 AD 395 : (2000) 53 DRJ 781
High Courts07 Feb 2000
Dimple Overseas Ltd. Vs Minerals and Metals Trading Corpn. Ltd.
Delhi High Court · (2000) 5 AD 525 : (2001) 1 CivCC 157 : (2000) 53 DRJ 645 : (2000) 4 RCR(Civil) 40
Arbitration and Conciliation Act, 1996 — Section 8
High Courts06 Feb 2000Allowed
Kailash @ Kuddu Vs State of Delhi
Delhi High Court · (2000) CriLJ 2134 : (2000) 85 DLT 193 : (2000) 54 DRJ 746 : (2000) 71 ECC 63
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 57
High Courts04 Feb 2000Dismissed
I.T.D.C. Ltd. Vs Chander Pal Sood and Son
Delhi High Court · (2000) 84 DLT 337 : (2000) 53 DRJ 96 : (2000) 3 RCR(Civil) 146 : (2000) 1 RCR(Rent) 630
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6Transfer of Property Act, 1882 — Section 106, 107
High Courts04 Feb 2000
Anand Darbari Vs Union of India and Others
Delhi High Court · (2000) 84 DLT 247 : (2000) 53 DRJ 70
High Courts04 Feb 2000
Hari Singh Vs The State and Others
Delhi High Court · (2000) 3 AD 65 : (2000) CriLJ 1964 : (2000) 84 DLT 586 : (2000) 53 DRJ 255 : (2000) 3 RCR(Criminal) 64
Constitution of India, 1950 — Article 14, 17, 21, 226Criminal Procedure Code, 1973 (CrPC) — Section 432(3)
High Courts04 Feb 2000
Anil Mahajan Vs Commissioner of Customs and Another
Delhi High Court · (2000) 3 AD 369 : (2000) CriLJ 2094 : (2000) 84 DLT 854 : (2000) 53 DRJ 501 : (2000) 69 ECC 758 : (2000) 91 ECR 36 : (2000) 3 RCR(Criminal) 242
High Courts04 Feb 2000
Anaro Begum Vs Municipal Corporation of Delhi and Another
Delhi High Court · (2000) 4 AD 314 : (2000) 86 DLT 520
High Courts04 Feb 2000
Kavita and Others Vs M.C.D.
Delhi High Court · (2000) 3 AD 1
Constitution of India, 1950 — Article 226Delhi Municipal Corporation Act, 1957 — Section 92
High Courts04 Feb 2000Dismissed
Rajiv Bahadur Vs Indian Airlines Ltd. and Others
Delhi High Court · (2000) 54 DRJ 314
High Courts04 Feb 2000
Mohd. Hussain Vs Mohd. Mian and Others
Delhi High Court · (2000) 86 DLT 602
Civil Procedure Code, 1908 (CPC) — Section 16
High Courts04 Feb 2000
Satish Kumar Goel Vs State and Others
Delhi High Court · (2000) 2 AD 841 : (2000) CriLJ 2177 : (2000) 84 DLT 199 : (2000) 52 DRJ 823 : (2001) 1 RCR(Criminal) 25
Constitution of India, 1950 — Article 226
High Courts04 Feb 2000
P.C. Singhal Vs R.B.S. Tyagi
Delhi High Court · (2000) 2 AD 561 : (2000) 84 DLT 264 : (2000) 53 DRJ 76
High Courts04 Feb 2000
Sundari Bala Vs Lt. Governor and Others
Delhi High Court · (2000) 5 AD 604 : (2000) 86 DLT 505
Constitution of India, 1950 — Article 226