High Courts04 Feb 2000
Jagdish Mitter Maini Vs Canara Bank and Another
Delhi High Court · (2000) 3 AD 137 : (2001) 2 LLJ 394 : (2000) 3 SLJ 216
COURT ARCHIVE
Delhi High Court judgments, 2000
1,282 judgments · page 59 of 65
High Courts04 Feb 2000
Mahabir Prasad Gupta and Another Vs State and Others
Delhi High Court · (2000) 4 AD 121 : (2000) CriLJ 3759 : (2000) 85 DLT 56 : (2000) 53 DRJ 777 : (2000) 2 JCC 352 : (2000) 3 RCR(Criminal) 187
High Courts04 Feb 2000
M/s. Radhey Shayam Bansal Vs M/s. Indian Farmers Fertilisers Cooperative Ltd.
Delhi High Court · (2000) 85 DLT 484 : (2000) 56 DRJ 338
High Courts04 Feb 2000
Phoolwati @ Phullo Vs National Capital Territory of Delhi
Delhi High Court · (2000) 2 AD 537 : (2000) CriLJ 1613 : (2000) 84 DLT 177 : (2000) 53 DRJ 165 : (2000) 2 RCR(Criminal) 433
Constitution of India, 1950 — Article 21, 226Criminal Procedure Code, 1973 (CrPC) — Section 176
High Courts04 Feb 2000
Madho Ram Budh Singh Vs National Rifle Association
Delhi High Court · (2000) 2 AD 592 : (2000) 84 DLT 249 : (2000) 53 DRJ 71
Transfer of Property Act, 1882 — Section 106, 111, 113
High Courts03 Feb 2000
Syndicate Bank Vs General Exports Combinations and Others
Delhi High Court · (2000) 2 AD 546 : (2000) 84 DLT 240 : (2000) 53 DRJ 67
Limitation Act, 1963 — Section 15(5), 18
High Courts03 Feb 2000
Suresh Srivastava Vs Delhi Government Officers Cooperative Group Housing Society Ltd. and Another
Delhi High Court · (2000) 84 DLT 749
Delhi Co-operative Societies Act, 1972 — Section 28, 60, 76
High Courts03 Feb 2000
Commissioner of Income Tax Vs Amar Co.
Delhi High Court · (2000) 159 CTR 230
Income Tax Act, 1961 — Section 40
High Courts03 Feb 2000
COMMISSIONER OF INCOME TAX Vs AMAR COMPANY
Delhi High Court · (2000) 159 CTR 230
High Courts03 Feb 2000
State Vs Rajbir Singh Rajbir Singh Vs State
Delhi High Court · (2000) 2 AD 645 : (2000) CriLJ 2891 : (2000) 84 DLT 156
Criminal Procedure Code, 1973 (CrPC) — Section 313, 366Penal Code, 1860 (IPC) — Section 302
High Courts03 Feb 2000
Palwell Exports Pvt. Ltd. Vs M/s. Royal Safe Co. (South) and Others
Delhi High Court · (2000) 2 AD 619 : AIR 2000 Delhi 249 : (2000) 84 DLT 442 : (2000) 53 DRJ 235 : (2000) 3 RCR(Civil) 333
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts03 Feb 2000
Commissioner of Income Tax Delhi-IV, New Delhi Vs M/s. Amar Company Delhi
Delhi High Court · (2000) 2 ARBLR 564 : (2000) 243 ITR 309
Income Tax Act, 1961 — Section 40
High Courts03 Feb 2000
Rajinder Gopal and Others Vs Gowarsons Publishers
Delhi High Court · (2000) 3 AD 203 : (2000) 53 DRJ 156 : (2001) 1 RCR(Civil) 387 : (2001) 1 RCR(Rent) 74
High Courts03 Feb 2000
Harcharan Singh Vs State
Delhi High Court · (2000) 3 AD 292 : (2000) CriLJ 1671 : (2000) 84 DLT 183 : (2000) 52 DRJ 810 : (2000) 3 RCR(Criminal) 542
High Courts03 Feb 2000
Bhushan Steel and Strips Ltd. Vs Prem H. Lalwani and Others
Delhi High Court · (2000) 3 AD 490 : (2000) 84 DLT 565 : (2000) 53 DRJ 483 : (2000) 3 RCR(Civil) 520
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, Order 39 Rule 1
High Courts03 Feb 2000
Burr Brown Advertising Agency Vs SPG Green Gold Plantations Ltd.
Delhi High Court · (2000) 2 AD 560
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3
High Courts03 Feb 2000
State Vs Subhash Chander @ Subhash @ Yashpal @ Amerjeet Subhash Chander @ Subhash @ Yashpal @ Amerjeet Vs State Mohan Lal @ Mohan Vs The State
Delhi High Court · (2000) 2 AD 599 : (2000) CriLJ 1908 : (2000) 84 DLT 127 : (2000) 53 DRJ 276
Criminal Procedure Code, 1973 (CrPC) — Section 366Penal Code, 1860 (IPC) — Section 186, 27, 302, 307, 333
High Courts02 Feb 2000
Bhushan Kumar Dewan Vs State and Others
Delhi High Court · (2001) 1 CivCC 470 : (2000) 84 DLT 679 : (2000) 3 RCR(Civil) 722
Succession Act, 1925 — Section 226
High Courts02 Feb 2000
Prag Mittal Vs Smt. Vikita Mittal
Delhi High Court · (2000) 2 AD 569 : AIR 2000 Delhi 304 : (2000) 3 CivCC 63 : (2000) 84 DLT 470 : (2000) 53 DRJ 162 : (2000) 125 PLR 16 : (2000) 3 RCR(Civil) 126
Hindu Marriage Act, 1955 — Section 13(1)
High Courts02 Feb 2000
Om Prakash Gulati Vs Union of India and Others
Delhi High Court · (2000) 3 AD 607 : (2000) CriLJ 1928
Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976 — Section 7(1), 9