High Courts28 Jan 2000
B.K. Bhattacharya (Dr.) Vs Mr. V.R. Mehta (Vice-Chan Delhi Universiry, Delhi)
Delhi High Court · (2000) 2 AD 661 : (2000) 84 DLT 165 : (2000) 53 DRJ 391
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Delhi High Court judgments, 2000
1,282 judgments · page 61 of 65
High Courts28 Jan 2000
Jagbir Singh (Ex. Sep.) Vs Union of India and Others
Delhi High Court · (2000) 2 AD 176 : (2000) 52 DRJ 557
High Courts28 Jan 2000
Adwave Vs Union of India and others
Delhi High Court · (2000) 3 AD 154 : (2000) 84 DLT 638 : (2000) 53 DRJ 262
High Courts28 Jan 2000
Anand Darbari Vs Union of India and Others
Delhi High Court · (2000) 2 AD 453 : (2000) 53 DRJ 18
Constitution of India, 1950 — Article 226
High Courts28 Jan 2000
Amit Yadav and Others Vs Delhi Vidyut Board
Delhi High Court · (2000) 2 AD 180 : (2000) 86 DLT 517 : (2000) 2 SLJ 412
High Courts27 Jan 2000
R.K. Aneja Vs Delhi Development Authority
Delhi High Court · (2000) 3 AD 629 : (2000) 1 ARBLR 214(1)
Arbitration Act, 1940 — Section 20
High Courts27 Jan 2000
Ex. Sqn. Ldr. Anil Gupta Vs Union of India and Another
Delhi High Court · (2000) 3 AD 451 : (2000) 84 DLT 320 : (2000) 53 DRJ 93
Air Force Act, 1950 — Section 19Air Force Rules, 1969 — Rule 17
High Courts27 Jan 2000
V.P. Verma (Prof.) Vs University of Delhi
Delhi High Court · (2000) 5 AD 152 : (2000) 86 DLT 462 : (2000) 55 DRJ 53
High Courts27 Jan 2000
Jagdish R. Patel Vs Union of India and Others
Delhi High Court · (2000) 3 AD 124
High Courts27 Jan 2000
Bansal Trading Corporation Vs M/s. Morgan Asia Limited
Delhi High Court · (2000) 85 DLT 60 : (2000) 125 PLR 28
High Courts27 Jan 2000
Madan Mohan Goyle Vs Union of India and Others
Delhi High Court · (2000) 3 AD 301 : (2000) 84 DLT 556 : (2000) 56 DRJ 144
High Courts25 Jan 2000
Latafat Hussain Vs Abdul Jabbar and Another
Delhi High Court · (2000) 3 AD 308 : (2000) 84 DLT 838 : (2000) 53 DRJ 772
High Courts25 Jan 2000
T.T. Limited Vs The Industrial Finance Copn. of India Limited
Delhi High Court · (2000) 7 AD 146
High Courts25 Jan 2000
Bimla Rani Gupta Vs S.R. Sachdeva
Delhi High Court · (2000) 3 AD 637 : (2000) 84 DLT 171 : (2000) 53 DRJ 388
Arbitration Act, 1940 — Section 34Arbitration and Conciliation Act, 1996 — Section 8
High Courts25 Jan 2000
Roshan Lal Vs Municipal Corporation of Delhi and others
Delhi High Court · (2000) 3 AD 126 : (2000) 85 DLT 1 : (2000) 4 SLR 575
High Courts25 Jan 2000
S.K. Construction Co. Vs New Delhi Municipal Council
Delhi High Court · (2000) 2 AD 660
Arbitration and Conciliation Act, 1996 — Section 31(7), 37(7)
High Courts24 Jan 2000
R.K. Mina Vs Municipal Corporation of Delhi
Delhi High Court · (2000) 3 AD 242 : (2000) 52 DRJ 814
High Courts24 Jan 2000
Lalit Kumar Bhargava, (now deceased) Vs Shri Devender Kumar Bhargava
Delhi High Court · (2000) 2 AD 219 : (2000) 2 CivCC 472 : (2000) 83 DLT 567 : (2000) 52 DRJ 486 : (2000) 124 PLR 77 : (2000) 3 RCR(Civil) 17
High Courts24 Jan 2000
Shafiq-UR-Rehman Kidwal Vs Registrar and Others
Delhi High Court · (2000) 56 DRJ 466