High Courts22 Jan 1998
Jswala Das and Another Vs Ladha Ram
Delhi High Court · (1998) 2 AD 689 : (1998) 71 DLT 753 : (1998) 44 DRJ 601
Constitution of India, 1950 — Article 227Slum Areas (Improvement and Clearance) Act, 1956 — Section 19(1)
COURT ARCHIVE
Delhi High Court judgments, 1998
1,098 judgments · page 52 of 55
High Courts22 Jan 1998Allowed
S.S. Jetley Vs Delhi Development Authority and Others
Delhi High Court · AIR 1998 Delhi 210 : (1998) 1 ARBLR 224 : (1998) 71 DLT 593 : (1998) 44 DRJ 569
Arbitration and Conciliation Act, 1996 — Section 11(6)
High Courts21 Jan 1998
Anand Brothers Private Ltd. Vs Union of India
Delhi High Court · (1998) 1 AD 811 : AIR 1998 Delhi 196 : (1998) 1 ARBLR 290 : (1998) 71 DLT 698 : (1998) 44 DRJ 736
Arbitration Act, 1940 — Section 30, 33
High Courts21 Jan 1998
Shankar Sharan Vs Jawahar Lal Nehru University
Delhi High Court · AIR 1998 Delhi 172 : (1998) 44 DRJ 286
High Courts21 Jan 1998
Sir Shadi Lal Enterprises Ltd. Vs Kesar Enterprises Ltd.
Delhi High Court · (1998) 71 DLT 575
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts20 Jan 1998
Health and Hygiene Vs New Goodwill Cooperative Housing Society Limited
Delhi High Court · (1998) 71 DLT 572 : (1998) 44 DRJ 494
Arbitration and Conciliation Act, 1996 — Section 11
High Courts20 Jan 1998
Maj. Suresh Rana Vs Union of India (UOI) and Others
Delhi High Court · (1998) 46 DRJ 66
Constitution of India, 1950 — Article 226
High Courts20 Jan 1998Dismissed
Commissioner of Income Tax Vs Pyare Lal
Delhi High Court · (1999) 151 CTR 310 : (1998) 231 ITR 785
Income Tax Act, 1961 — Section 2(14), 45
High Courts20 Jan 1998
Onkar Gulati Vs State and another
Delhi High Court · (1998) 1 AD 991 : (1998) 1 ALT(Cri) 19 : (1998) CriLJ 1320 : (1998) 1 Crimes 479 : (1998) 71 DLT 463 : (1998) 47 DRJ 862 : (1998) 1 ILR Delhi 130 : (1998) ILR Delhi 130 : (1998) 3 RCR(Criminal) 446
Criminal Procedure Code, 1973 (CrPC) — Section 437
High Courts20 Jan 1998
Haryana Trading Co. Vs The Addl. Commissioner of Sales-Tax and Others
Delhi High Court · (1998) 2 AD 249 : (1998) 44 DRJ 276
High Courts20 Jan 1998
Gupta Enterprises Vs M/s Gupta Enterprises and Another
Delhi High Court · AIR 1998 Delhi 232 : (1998) 71 DLT 521
High Courts20 Jan 1998
Krishan Kumar Nathani and another Vs The State and others
Delhi High Court · (1998) 1 AD 808 : AIR 1998 Delhi 393 : (1998) 72 DLT 293 : (1998) 44 DRJ 496
Succession Act, 1925 — Section 276
High Courts20 Jan 1998
Traders'' Bank Ltd.(now Bank of Baroda) Vs M/s Laxmi Metals (India) and others
Delhi High Court · (1998) 1 AD 828 : (1998) 71 DLT 796 : (1998) 44 DRJ 577
High Courts19 Jan 1998
COMMISSIONER OF INCOME TAX Vs LLOYD SALES CORPORATION
Delhi High Court · (2000) 113 TAXMAN 596
High Courts19 Jan 1998
The Commissioner of Income Tax Delhi-I Vs The Printers House, New Delhi
Delhi High Court · (1998) 233 ITR 666 : (2000) 113 TAXMAN 672
Income Tax Act, 1961 — Section 263(1)
High Courts19 Jan 1998
Escotel Mobile Communications Ltd. Vs Union of India and Others
Delhi High Court · (1997) 6 AD 210 : (1997) 68 DLT 747 : (1998) 45 DRJ 394
Arbitration and Conciliation Act, 1996 — Section 9
High Courts19 Jan 1998
SACO Rubber (P) Ltd. Vs Union of India
Delhi High Court · (1998) 72 DLT 521 : (1998) 44 DRJ 498
Arbitration Act, 1940 — Section 30, 33
High Courts19 Jan 1998
Narender Singh Vs University of Delhi and Others
Delhi High Court · (1998) 01 DEL CK 0028
High Courts19 Jan 1998
Risk Capital and Technology Finance Corporation Ltd. Vs J.N. Daamodar and Another
Delhi High Court · (1998) 93 CompCas 258 : (1998) 73 DLT 315
High Courts19 Jan 1998
Paramjeet Singh Vs Sohan Singh and Others
Delhi High Court · (1998) 3 AD 260 : (1998) 72 DLT 593