High Courts16 Jan 1998

M.T.N.L. Vs V. K. JAIN

Delhi High Court · (1998) 3 AD 824 : (1998) 2 CivCC 63 : (1998) 71 DLT 467 : (1998) 44 DRJ 459 : (1998) 118 PLR 69

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16