High Courts27 Jan 1998Dismissed
Dr. D.R. Singh Vs N.T.P.C. and Others
Delhi High Court · (1998) 46 DRJ 51
COURT ARCHIVE
Delhi High Court judgments, 1998
1,098 judgments · page 51 of 55
High Courts27 Jan 1998
Lakshmikant Shreekant (Huf) Jhunjhunwala Vs M.N. Dastur and Company Pvt. Ltd.
Delhi High Court · (1998) 71 DLT 564 : (1998) 44 DRJ 502 : (1998) RLR 171
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 14 Rule 1Transfer of Property Act, 1882 — Section 106
High Courts27 Jan 1998
Ashok Maharaj and Others Vs Virender and Others
Delhi High Court · (1998) 3 AD 67 : (1998) 72 DLT 591
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7
High Courts27 Jan 1998
Chaudhary Construction Co. Vs Delhi Development Authority
Delhi High Court · (1998) 1 AD 804 : (1998) 1 ARBLR 334 : (1998) 44 DRJ 524
Arbitration Act, 1940 — Section 30, 33
High Courts27 Jan 1998
Alka Aggarwal Vs Union of India and Others
Delhi High Court · (1999) 4 CivCC 706 : (1999) 3 RCR(Civil) 535
High Courts25 Jan 1998
M/s. Escorts Finance Limited Vs M/s. Southern Investigation and Another
Delhi High Court · (2001) 91 DLT 239 : (2001) 3 RAJ 131
High Courts23 Jan 1998
T.P.S. Scott and Others Vs Commissioner of Income Tax
Delhi High Court · (1999) 153 CTR 429 : (1998) 232 ITR 475 : (1999) 103 TAXMAN 19
Income Tax Act, 1961 — Section 15, 17(2), 2(24)
High Courts23 Jan 1998Dismissed
Samir Mukherjee Vs Davinder Kumar Bajaj
Delhi High Court · (1998) 71 DLT 477 : (1998) 44 DRJ 673 : (1998) 118 PLR 73
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6Transfer of Property Act, 1882 — Section 106, 107
High Courts23 Jan 1998Allowed
Major Prithi Singh Vs Union of India (UOI)
Delhi High Court · (1998) 46 DRJ 58
High Courts23 Jan 1998
D.R. Khanna Vs Union of India
Delhi High Court · (1998) 71 DLT 552 : (1998) 44 DRJ 452
High Court Judges (Salaries and Conditions of Service) Act, 1954 — Section 16
High Courts23 Jan 1998Dismissed
Bhawani Pictures Vs M.P.A. and Others
Delhi High Court · (1998) 72 DLT 579
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts23 Jan 1998
Agrasen Co-operative Group Housing Society Ltd. Vs D.D.A.
Delhi High Court · (1998) 1 AD 768 : AIR 1998 Delhi 164 : (1998) 44 DRJ 387
Delhi Development Act, 1957 — Section 53B
High Courts23 Jan 1998
Subraminam Swamy Vs State (NCT of Delhi and Anr)
Delhi High Court · (1998) 3 AD 514 : (1999) CriLJ 46 : (1998) 45 DRJ 252
High Courts22 Jan 1998
United Bank of India Vs Popular Tours and Travels and Others
Delhi High Court · (1998) 2 AD 922 : (1998) 45 DRJ 176
High Courts22 Jan 1998
Kulvinder Kaur Chawla Vs Ram Lal Sharma
Delhi High Court · (1998) 71 DLT 515 : (1998) 44 DRJ 573 : (1998) 118 PLR 83
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts22 Jan 1998Allowed
Veena Kohli Vs Rawal Apartments Pvt. Ltd.
Delhi High Court · (1998) 2 CivCC 194 : (1998) 71 DLT 489 : (1998) 44 DRJ 589 : (1998) 118 PLR 76
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Transfer of Property Act, 1882 — Section 105
High Courts22 Jan 1998
Jamal Uddin and Others Vs Lt. Governor and Others
Delhi High Court · (1998) 72 DLT 57
Constitution of India, 1950 — Article 226
High Courts22 Jan 1998Allowed
S.K. Nagpal Vs Delhi Development Authority
Delhi High Court · (1998) 46 DRJ 55
High Courts22 Jan 1998Allowed
Murli Dhar Vs Delhi Transport Corporation
Delhi High Court · (1998) 46 DRJ 64
High Courts22 Jan 1998
Uttam Singh Duggal and Co. Ltd. Vs International Airport Authority of India
Delhi High Court · (1998) 71 DLT 589 : (1998) 44 DRJ 812
Arbitration Act, 1940 — Section 20