High Courts13 Jan 1998Dismissed
Borosil Glass Works Vs O.P. Batra and Another
Delhi High Court · (1998) 72 DLT 7
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 4, 29
COURT ARCHIVE
Delhi High Court judgments, 1998
1,098 judgments · page 54 of 55
High Courts13 Jan 1998
Ahuja Kashyap (P.) Ltd. Vs Commissioner of Income Tax
Delhi High Court · (1998) 99 TAXMAN 99
Finance Act, 1980 — Section 2(7)(c)
High Courts13 Jan 1998
Surender Arora Vs P.N. Mehta and Others
Delhi High Court · (1998) 2 AD 692 : (1998) 71 DLT 744 : (1998) 44 DRJ 779
Court Fees Act, 1870 — Section 7Suits Valuation Act, 1887 — Section 8
High Courts13 Jan 1998
Union of India Vs Flying Officer K.S. Saini
Delhi High Court · (1998) 01 DEL CK 0042
High Courts13 Jan 1998
Roger Enterprises Private Limited Vs Smt. Renu Vaish
Delhi High Court · (1998) 1 AD 976 : (1998) 71 DLT 617 : (1998) 44 DRJ 322
Transfer of Property Act, 1882 — Section 106
High Courts12 Jan 1998
Commissioner of Income Tax Vs Smarts (P.) Ltd.
Delhi High Court · (1998) 233 ITR 243
Income Tax Act, 1961 — Section 2(24), 28
High Courts12 Jan 1998
Raghunandan Saran Ashok Saran (HUF) Vs Union of India (UOI) and Another
Delhi High Court · (1998) 232 ITR 33 : (1999) 102 TAXMAN 115
High Courts12 Jan 1998
RAGHUNANDAN SARAN ASHOK SARAN (HUF) Vs UNION OF INDIA and Another
Delhi High Court · (1998) 150 CTR 502
High Courts11 Jan 1998Allowed
COMMISSIONER OF Income Tax Vs P. S. JAIN AND CO. LTD.
Delhi High Court · (1998) 01 DEL CK 0084
High Courts09 Jan 1998
Joseph Chacko Vs State and Others
Delhi High Court · (1998) 4 AD 875 : (1998) 74 DLT 33
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 408
High Courts09 Jan 1998
R.J. Wood and Co. (P.) Ltd. Vs Commissioner of Income Tax
Delhi High Court · (1998) 99 TAXMAN 309
Income Tax Act, 1961 — Section 2, 256(1), 28
High Courts09 Jan 1998
Orient Novelties (P.) Ltd. Vs Commissioner of Income Tax
Delhi High Court · (1999) 102 TAXMAN 354
Income Tax Act, 1961 — Section 2, 256(1), 28, 28(iv)
High Courts09 Jan 1998
Cashmere Woollen and Silk Mills Vs Commissioner of Income Tax
Delhi High Court · (1999) 157 CTR 159 : (1999) 238 ITR 1026 : (1998) 100 TAXMAN 421
Income Tax Act, 1961 — Section 2, 28
High Courts09 Jan 1998
Raunaq International Vs Commissioner of Income Tax
Delhi High Court · (1998) 149 CTR 241 : (1998) 231 ITR 106
Income Tax Act, 1961 — Section 2(24), 28
High Courts09 Jan 1998
Jai Rani Puri and Another Vs Shri Vinod Kumar Puri and Others
Delhi High Court · (1998) 1 AD 408 : AIR 1998 Delhi 212 : (1998) 72 DLT 337 : (1998) 44 DRJ 193
High Courts09 Jan 1998
Rajiv Kumar Vs State of Delhi
Delhi High Court · (1998) 4 AD 109 : (1998) 71 DLT 475
High Courts09 Jan 1998
B.S. Virdee Vs India Tourism Development Corporation and Another
Delhi High Court · (1998) 1 AD 403 : (1998) 72 DLT 344 : (1998) 44 DRJ 145
High Courts09 Jan 1998
Prem Chand Sharma and Company Vs Delhi Development Authority and Another
Delhi High Court · (1998) 01 DEL CK 0019
High Courts09 Jan 1998Allowed
K.C. Sharma Vs D.P.A.
Delhi High Court · AIR 1998 Delhi 235
Arbitration Act, 1940 — Section 20
High Courts08 Jan 1998
Badam Singh and Others Vs Union of India
Delhi High Court · (1998) 1 AD 982 : AIR 1998 Delhi 162 : (1998) 71 DLT 569 : (1998) 44 DRJ 414
Constitution of India, 1950 — Article 226