High Courts29 May 1984
Ajaib Singh Vs Delhi State Industrial Corporation Ltd. and Others
Delhi High Court · (1985) 50 FLR 56 : (1984) 2 ILR Delhi 734 : (1984) ILR Delhi 734 : (1984) 2 SLJ 502
COURT ARCHIVE
Delhi High Court judgments, 1984
498 judgments · page 15 of 25
High Courts29 May 1984
Mahalaxmi Sugar Mills Company Ltd. Vs Commissioner of Income Tax
Delhi High Court · (1984) 41 CTR 104 : (1986) 157 ITR 683 : (1984) 19 TAXMAN 447
High Courts28 May 1984
S. Gurumukh Singh Chawla Vs Union of India
Delhi High Court · (1984) ILR Delhi 670
High Courts28 May 1984
Ved Prakash Mittal Vs Union of India and Others
Delhi High Court · AIR 1984 Delhi 325 : (1985) CriLJ 854 : (1985) 1 Crimes 936 : (1984) 26 DLT 35 : (1984) RLR 487
High Courts28 May 1984
G.D. Tewari and Co. Vs Union of India and Another
Delhi High Court · (1984) 26 DLT 74 : (1984) 2 ILR Delhi 180 : (1984) 2 ILR Delhi 159
High Courts28 May 1984
Commissioner of Income Tax Vs Usha Sales Pvt. Ltd.
Delhi High Court · (1984) 19 TAXMAN 335
High Courts28 May 1984
Additional Commissioner of Income Tax Vs Precision Metal Works and others
Delhi High Court · (1985) 156 ITR 693 : (1984) 19 TAXMAN 584
High Courts25 May 1984
Sangam Electronics Vs Hyderabad Allwyn Metal Works Ltd.
Delhi High Court · AIR 1984 Delhi 384 : (1984) 7 DRJ 157
High Courts25 May 1984
Commissioner of Income Tax Vs Shri Mahinder Singh
Delhi High Court · (1984) 41 CTR 345 : (1985) 156 ITR 882 : (1985) 21 TAXMAN 365
High Courts25 May 1984
Bank of Maharashtra Vs Om Prakash Malwaliya
Delhi High Court · (1985) 1 LLJ 185
High Courts25 May 1984
Commissioner of Income Tax, Delhi-III Vs Bhagwan Dass Rameshwar Dayal
Delhi High Court · (1984) 42 CTR 200 : (1984) 149 ITR 387 : (1985) 22 TAXMAN 462
High Courts24 May 1984
Bhaskar Stoneware Pipes P. Ltd. and another Vs Sushila Devi Bhasker and others
Delhi High Court · AIR 1986 Delhi 216 : (1986) 60 CompCas 177 : (1987) 11 ECC 80
Foreign Exchange Regulation Act, 1973 — Section 19, 19(4)
High Courts24 May 1984
Commissioner of Income Tax/Wealth Tax Vs Bharat Ram Charat Ram
Delhi High Court · (1984) 05 DEL CK 0048
High Courts24 May 1984
Additional Commissioner of Income Tax, Delhi-I Vs J. and S. P. Ltd.
Delhi High Court · (1984) 149 ITR 581
High Courts24 May 1984
Addl. Commissioner of Income Tax Vs J.S.S. (P.) Ltd.
Delhi High Court · (1984) 149 ITR 581
Income Tax Act, 1961 — Section 256(2)
High Courts24 May 1984
Suresh Kumar Vs Baldev Raj
Delhi High Court · AIR 1984 Delhi 439 : (1984) 26 DLT 213 : (1984) 7 DRJ 101 : (1984) RLR 631
High Courts23 May 1984
Commissioner of Income Tax Vs Eastern Art Corporation
Delhi High Court · (1985) 156 ITR 881 : (1985) 21 TAXMAN 364
Income Tax Act, 1961 — Section 139, 246
High Courts23 May 1984
Ashok Kumar Vs Usha Kumari and Others
Delhi High Court · AIR 1984 Delhi 347 : (1984) 26 DLT 199 : (1984) 7 DRJ 116 : (1984) 2 ILR Delhi 429 : (1984) RLR 663