High Courts11 Jun 1984
K.K. Afora Vs State and Others
Delhi High Court · (1984) 2 Crimes 104 : (1984) 7 DRJ 327 : (1984) 2 RCR(Criminal) 496
COURT ARCHIVE
Delhi High Court judgments, 1984
498 judgments · page 14 of 25
High Courts11 Jun 1984
M/s Viniyoga International, New Delhi and another Vs The State
Delhi High Court · (1985) CriLJ 761
High Courts11 Jun 1984
Viniyoga International and another Vs State
Delhi High Court · (1985) 20 ELT 23
High Courts11 Jun 1984
Lily Gupta Vs State and Another
Delhi High Court · (1984) 26 DLT 112 : (1984) 2 RCR(Criminal) 543
High Courts09 Jun 1984
Lotan Yadav Vs State (Delhi Administration)
Delhi High Court · (1985) CriLJ 484 : (1984) 2 Crimes 226 : (1984) 26 DLT 282
High Courts08 Jun 1984
Sarvan Kumar and Another Vs Sohan Lal
Delhi High Court · AIR 1984 Delhi 13 : (1984) 26 DLT 88 : (1984) 7 DRJ 112 : (1984) RLR 622
High Courts08 Jun 1984
Dev Raj Bajaj Vs R.K. Khanna
Delhi High Court · (1984) 26 DLT 216 : (1984) 7 DRJ 105
High Courts08 Jun 1984
Tavellen Amarjit Singh and Others Vs General Marketing and Manufacturing Co. Ltd. and Another
Delhi High Court · (1984) 26 DLT 464
High Courts01 Jun 1984
Reliable Finance Corporation (P) Ltd. Vs Clearing House and Agencies (P) Ltd. and Others
Delhi High Court · (1984) 26 DLT 431
High Courts01 Jun 1984
Sunil Wadhwani Vs J.P. Sharma and Others
Delhi High Court · (1984) 2 Crimes 88 : (1984) 26 DLT 104 : (1984) 2 ILR Delhi 725 : (1984) RLR 646
High Courts01 Jun 1984
Delux Pictures (Delhi) Vs Pritam Pal Singh (Retd.)
Delhi High Court · (1984) 26 DLT 100
High Courts31 May 1984
Ashok Kumar Kad Vs Usha Rani Kad
Delhi High Court · (1984) 26 DLT 398 : (1985) 8 DRJ 90
High Courts31 May 1984
V.V. Mahajan Vs S. Savaran Singh Josh and Others
Delhi High Court · (1985) ILR Delhi 102
High Courts30 May 1984
Veera Rai Vs S.P. Sachdeva
Delhi High Court · AIR 1985 Delhi 300 : (1985) 27 DLT 340 : (1985) 8 DRJ 272 : (1984) RLR 383
High Courts30 May 1984
Pandit Narain Singh Vs Union of India (UOI) and Others
Delhi High Court · AIR 1985 Delhi 163
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 1, Order 10 Rule 2, Order 27 Rule 4, Order 27 Rule 5, Order 5 Rule 5Delhi High Court (Original Side) Rules, 1967 — Rule 1, 2, 3, 4General Clauses Act, 1897 — Section 22
High Courts30 May 1984
Kamlapat Cotton Spinning and Weaving Mills Co. Ltd. Vs Union of India and others
Delhi High Court · (1984) 56 CompCas 311
High Courts30 May 1984
Jucgilal Kamlapat Cotton Spinnhw and Weaving Mills Co. Ltd. and Another Vs Union of India and Another
Delhi High Court · (1984) ILR Delhi 783
High Courts29 May 1984
Jagdish Chand Vs Union of India and Inspector General of Police
Delhi High Court · (1985) LabIC 169 : (1984) RLR 575
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 3Constitution of India, 1950 — Article 311
High Courts29 May 1984
Ishwar Industries Ltd. Vs Commissioner of Income Tax, New Delhi
Delhi High Court · (1984) 149 ITR 301 : (1984) 19 TAXMAN 461
High Courts29 May 1984
Commissioner of Income Tax, Delhi-V Vs Smt. Kulwant Kaur
Delhi High Court · (1984) 41 CTR 343 : (1985) 156 ITR 70 : (1985) 22 TAXMAN 110 : (1984) 19 TAXMAN 456