High Courts31 Jul 1984
Sunita Jagmohan Verma Vs Jagmohan Verma
Delhi High Court · AIR 1985 Delhi 1 : (1984) 26 DLT 389 : (1984) 7 DRJ 174
COURT ARCHIVE
Delhi High Court judgments, 1984
498 judgments · page 12 of 25
High Courts30 Jul 1984
Triveni Engineering Works Ltd. Vs Union of India and others
Delhi High Court · (1984) 18 ELT 225
High Courts30 Jul 1984
W.L. Kohli and Vijay Kohli Vs Commissioner of Income Tax and Another
Delhi High Court · (1985) 44 CTR 24 : (1984) 7 DRJ 313 : (1984) 2 ILR Delhi 545 : (1985) 152 ITR 154 : (1985) 1 RCR(Criminal) 141 : (1985) RLR 63 : (1984) 19 TAXMAN 262
Income Tax Act, 1961 — Section 277Penal Code, 1860 (IPC) — Section 193
High Courts30 Jul 1984
Triveni Engineering Works Ltd. and Another Vs Union of India (UOI) and Others
Delhi High Court · (1984) 18 ELT 729
Central Excise Rules, 1944 — Rule 8(1)Constitution of India, 1950 — Article 226
High Courts26 Jul 1984
Chand Krishan Bhalla Vs Surinder Singh
Delhi High Court · AIR 1984 Delhi 43 : (1984) 7 DRJ 189
High Courts26 Jul 1984
Pradeep Tyagi Vs State
Delhi High Court · (1984) 2 Crimes 507 : (1984) RLR 528
High Courts26 Jul 1984
S.J. Choudhary Vs The State
Delhi High Court · (1984) 2 Crimes 487 : (1985) 1 RCR(Criminal) 345
High Courts26 Jul 1984
National Oil and Chemical Industries Vs Union of India and others
Delhi High Court · (1987) 30 ELT 674
High Courts25 Jul 1984
P.R. Thakur Vs J.P. Tyagi
Delhi High Court · (1985) 1 ACC 140 : (1984) ACJ 634
High Courts25 Jul 1984
Prahlad Rai Dalmia Vs Union of India
Delhi High Court · AIR 1986 Delhi 76 : (1984) 26 DLT 331 : (1984) 7 DRJ 226
High Courts24 Jul 1984
Union of India Vs Ram Kishan Metal Works
Delhi High Court · (1984) 26 DLT 338 : (1984) 7 DRJ 271
High Courts24 Jul 1984
Corporation for American Relief Everywhere and Others Vs P.N. Krishnamurthy
Delhi High Court · (1984) 26 DLT 455
High Courts23 Jul 1984
Balbir Singh and Others Vs The State
Delhi High Court · (1984) 2 Crimes 343 : (1984) 26 DLT 239 : (1985) 1 RCR(Criminal) 37
High Courts23 Jul 1984
Suraj Bhan, etc. Vs The Labour Court, Delhi and Another
Delhi High Court · (1984) ILR Delhi 552
High Courts23 Jul 1984
All India Lakshmi Commercial Bank Officers'' Association Vs Union of India and Others
Delhi High Court · (1985) 47 CTR 1 : (1984) ILR Delhi 567 : (1984) 150 ITR 1 : (1985) 20 TAXMAN 412
High Courts23 Jul 1984
Ajudhia Distillery and Another Vs Lt. Governor and Others
Delhi High Court · (1984) 7 DRJ 244