High Courts23 Jul 1984
Rajeshwar Nath Gupta Vs Lakhbir Singh and Others
Delhi High Court · AIR 1984 Delhi 422 : (1984) 2 ILR Delhi 895
COURT ARCHIVE
Delhi High Court judgments, 1984
498 judgments · page 13 of 25
High Courts23 Jul 1984
State Vs Tukkanna
Delhi High Court · (1984) CriLJ 1866 : (1984) 2 Crimes 665 : (1984) RLR 523
High Courts23 Jul 1984
Sudhir Bale Vs Bilal Rai and Others
Delhi High Court · (1984) 7 DRJ 140 : (1985) 1 RCR(Criminal) 354 : (1984) RLR 541
High Courts19 Jul 1984
Lalji and Co. and Others Vs Delhi Administration and Others
Delhi High Court · (1984) 2 Crimes 345 : (1985) 44 CTR 27 : (1984) 26 DLT 301 : (1985) 154 ITR 728 : (1985) 1 RCR(Criminal) 421 : (1985) 21 TAXMAN 78
Criminal Procedure Code, 1973 (CrPC) — Section 482Income Tax Act, 1961 — Section 278
High Courts19 Jul 1984
Ramakant Dixit Vs Director General of Health Services and Another
Delhi High Court · (1985) 8 DRJ 111
Central Civil Services (Temporary Service) Rules, 1965 — Rule 5
High Courts19 Jul 1984
S.K. Dey Vs D.C. Gagerna
Delhi High Court · AIR 1985 Delhi 169 : (1984) 26 DLT 438
High Courts17 Jul 1984
Hazari Lal Vs The State
Delhi High Court · (1984) 2 Crimes 395 : (1984) 7 DRJ 310 : (1985) 1 RCR(Criminal) 117 : (1984) RLR 538
High Courts17 Jul 1984
Raj Kumari Vs Dev Raj Vij
Delhi High Court · (1984) 2 Crimes 662 : (1984) 7 DRJ 323 : (1985) 1 RCR(Criminal) 132 : (1984) RLR 554
High Courts17 Jul 1984
Pritam Singh Dhingra Vs Ambadipudi Uma Sambamurthy
Delhi High Court · (1984) 7 DRJ 150
High Courts16 Jul 1984
Shamshad Ali @ Shamshad and Others Vs The State
Delhi High Court · (1984) 2 Crimes 359 : (1985) 28 DLT 66
High Courts12 Jul 1984
Ahmed Oomerbhoy (Exports) Pvt. Ltd. Vs Union of India
Delhi High Court · (1989) 42 ELT 556
High Courts12 Jul 1984
Gujarat Oxygen Limited Vs Union of India (UOI)
Delhi High Court · (1989) 42 ELT 572
Constitution of India, 1950 — Article 226Hand Book on Import Trade Control Rules — Rule 255, 255(1), 255(2)
High Courts11 Jul 1984
Indra Sharma Vs Gopal Dass and Others
Delhi High Court · AIR 1985 Delhi 118 : (1984) 7 DRJ 286 : (1984) 2 ILR Delhi 931
High Courts11 Jul 1984
Vijay Khanna Vs Jumbo Electronics Co. Ltd. and Another
Delhi High Court · (1984) CriLJ 1667 : (1984) 2 Crimes 449 : (1984) ILR Delhi 911 : (1985) 1 RCR(Criminal) 20
High Courts10 Jul 1984
Shiv Ispa Udyog Pvt. Ltd. Vs Indus Valley
Delhi High Court · (1986) 60 CompCas 405 : (1984) 26 DLT 328 : (1984) 7 DRJ 142 : (1984) RLR 559
High Courts09 Jul 1984
Thakar Dass Kakkar Vs General Manager Northern Railway, etc.
Delhi High Court · (1985) 8 DRJ 48
High Courts09 Jul 1984
Lotan Yadav and etc. Vs State (Delhi Admn.)
Delhi High Court · (1985) 1 RCR(Criminal) 127
High Courts11 Jun 1984
Satish Chand Gupta Vs Sarvesh Chand Gupta and Others
Delhi High Court · AIR 1984 Delhi 409 : (1984) 26 DLT 186 : (1984) 7 DRJ 134
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10