High Courts16 May 1984
Assistant Collector of Customs Vs Sudarshan Kumar Modi
Delhi High Court · (1984) 26 DLT 49
COURT ARCHIVE
Delhi High Court judgments, 1984
498 judgments · page 17 of 25
High Courts16 May 1984
Commissioner of Income Tax Vs Bharat Heavy Electricals Ltd.
Delhi High Court · (1984) 19 TAXMAN 392
High Courts15 May 1984
Union of India Vs Yogender Pal Singh
Delhi High Court · (1984) 26 DLT 263 : (1984) 2 ILR Delhi 359
High Courts14 May 1984
Installment Supply P. Ltd. Vs Commissioner of Income Tax, New Delhi
Delhi High Court · (1984) ILR Delhi 189 : (1984) 149 ITR 457 : (1985) 22 TAXMAN 466
High Courts14 May 1984
Commissioner of Income Tax, Delhi-III Vs Bhoora Mal Dau Dayal
Delhi High Court · (1985) 154 ITR 588 : (1984) 19 TAXMAN 540
High Courts11 May 1984
Sardari Lal Vs Ram Rakha
Delhi High Court · (1984) CriLJ 1098 : (1984) 26 DLT 20 : (1984) ILR Delhi 309 : (1984) RLR 333
High Courts11 May 1984
Commissioner of Income Tax, Delhi-II Vs Triveni Engineering Works Ltd.
Delhi High Court · (1984) 41 CTR 97 : (1985) 154 ITR 561 : (1984) 19 TAXMAN 460
High Courts10 May 1984
Smt. Maneka Gandhi Vs Smt. Indira Gandhi
Delhi High Court · AIR 1984 Delhi 428
Constitution of India, 1950 — Article 14, 15(1), 19(1)(f), 37, 44Hindu Succession Act, 1956 — Section 2, 5Special Marriage Act, 1954 — Section 14, 15(1), 19, 20, 21
High Courts09 May 1984
Commissioner of Income Tax Vs Punjab National Bank Ltd.
Delhi High Court · (1984) 43 CTR 174 : (1985) 156 ITR 676 : (1985) 22 TAXMAN 341
High Courts09 May 1984
Dineker Rai D. Desai and others Vs R.P. Bhasin and others
Delhi High Court · (1986) 60 CompCas 14
High Courts09 May 1984
Commissioner of Income Tax Vs World Agriculture Fair Memorial Farmers'' Welfare Trust Society
Delhi High Court · (1984) 42 CTR 145 : (1985) 155 ITR 370
High Courts08 May 1984
Risal Singh Vs Union of India and Others
Delhi High Court · (1984) ILR Delhi 830
High Courts08 May 1984
Addl. Commissioner of Income Tax Vs All India Hindu Mahasabha
Delhi High Court · (1984) 05 DEL CK 0056
High Courts08 May 1984
Rajinder Prashad Vs Mahesh and Others
Delhi High Court · (1984) 2 Crimes 101 : (1984) 26 DLT 53 : (1984) 7 DRJ 97 : (1984) 2 RCR(Criminal) 595
High Courts07 May 1984
Ramrati Vs Ram Kishan and Others
Delhi High Court · (1984) 1 Crimes 1022 : (1984) 26 DLT 47 : (1985) 1 RCR(Criminal) 328
High Courts07 May 1984
Hamdard Dawakhana (Wakf), Delhi Vs Labour Court, Delhi and another
Delhi High Court · (1985) 1 LLJ 57
High Courts07 May 1984
Municipal Corporation of Delhi Vs Ishwar Singh and State
Delhi High Court · (1984) 3 Crimes 498 : (1984) 26 DLT 79 : (1984) 7 DRJ 93 : (1984) 2 RCR(Criminal) 125 : (1984) RLR 319
High Courts07 May 1984
Ashok Kumar Vs State
Delhi High Court · (1984) 26 DLT 82 : (1985) 1 RCR(Criminal) 419 : (1984) RLR 686
High Courts04 May 1984
Shiv Dutt Salwan Vs State (Delhi Administration)
Delhi High Court · (1984) 2 Crimes 91 : (1984) 26 DLT 260 : (1984) RLR 330