High Courts15 Feb 1980
Prem Swarup Puri Vs Delhi Administration and Union of India
Delhi High Court · (1980) ILR Delhi 184
COURT ARCHIVE
Delhi High Court judgments, 1980
501 judgments · page 23 of 26
High Courts14 Feb 1980
Commissioner of Income Tax Vs Orissa Cement Ltd.
Delhi High Court · (1981) 5 TAXMAN 98
Income Tax Act, 1922 — Section 10Income Tax Act, 1961 — Section 256(1), 28, 29, 30, 31Wealth Tax Act, 1957 — Section 2(m)
High Courts14 Feb 1980
Rani Lila Bhargava and others Vs Union of India
Delhi High Court · (1983) 141 ITR 836
High Courts14 Feb 1980
Capital Bus Service (P.) Ltd. Vs Commissioner of Income Tax, New Delhi
Delhi High Court · (1980) 123 ITR 404
High Courts14 Feb 1980
Commissioner of Income Tax, Delhi (Central) Vs Orissa Cement Ltd.
Delhi High Court · (1980) 124 ITR 251 : (1981) 6 TAXMAN 387
High Courts13 Feb 1980
Rajinder Singh Vs Chakravarti, Malhotra and Others
Delhi High Court · AIR 1981 Delhi 48 : (1980) 18 DLT 131
High Courts12 Feb 1980
Commissioner of Income Tax, (Central), New Delhi Vs Dalmia Dadri Cement Ltd.
Delhi High Court · (1980) 125 ITR 510
High Courts12 Feb 1980
Commissioner of Income Tax, Delhi-II Vs New India Construction Co.
Delhi High Court · (1980) 17 CTR 223 : (1980) 123 ITR 68
High Courts11 Feb 1980
Dalmia Dairy Industries Ltd. Vs Union of India and Others
Delhi High Court · (1980) ILR Delhi 1286
High Courts08 Feb 1980Allowed
Assistant Collector of Customs Vs Harbans Lal Sharaf Alias Punjabi Seth
Delhi High Court · (1985) 5 ECC 82
High Courts08 Feb 1980
Asstt. Collector of Customs Vs Harbans Lal Sharaf
Delhi High Court · (1980) CriLJ 618
High Courts07 Feb 1980
Narinder kumar Vs The State (Delhi Administration)
Delhi High Court · (1980) 17 DLT 302
High Courts06 Feb 1980
Buland Sugar Co. Ltd. Vs Commissioner of Income Tax
Delhi High Court · (1981) 130 ITR 434 : (1981) 7 TAXMAN 184
High Courts05 Feb 1980
Nawabganj Sugar Mills Co. Ltd. Vs Commissioner of Income Tax
Delhi High Court · (1980) 4 TAXMAN 27
Income Tax Act, 1922 — Section 10(2)(vii), 34, 34(1)(a), 66(1), 66(2)
High Courts05 Feb 1980
J.N. Sharma and Sons Vs Commissioner of Income Tax, New Delhi
Delhi High Court · (1980) 123 ITR 90
High Courts05 Feb 1980
Nawabganj Sugar Mills Co. Ltd. and others Vs Commissioner of Income Tax, Delhi
Delhi High Court · (1980) 17 CTR 194 : (1980) 123 ITR 287