High Courts05 Feb 1980
Bhupender Kamal Vs New Delhi Municipal Committee
Delhi High Court · AIR 1980 Delhi 121 : (1980) 18 DLT 129
COURT ARCHIVE
Delhi High Court judgments, 1980
501 judgments · page 24 of 26
High Courts04 Feb 1980
A.R. Josri Vs The State Bank of India, New Delhi
Delhi High Court · (1980) 17 DLT 518
High Courts04 Feb 1980
Nasur-ud-Din Vs State Transport Authority and Others
Delhi High Court · AIR 1981 Delhi 9 : (1980) 2 ILR Delhi 1047
High Courts04 Feb 1980
Gian Singh Vs Chief Settlement Commissioner
Delhi High Court · (1980) 17 DLT 349
High Courts04 Feb 1980
Hari Mohan Nehru Vs Rameshwar Dayal
Delhi High Court · AIR 1980 Delhi 291 : (1980) 17 DLT 284 : (1980) RLR 249
High Courts04 Feb 1980
Krishna Devi Nigam and Others Vs Shyam Babu Gupta and Others
Delhi High Court · AIR 1980 Delhi 165 : (1980) 17 DLT 344 : (1980) 1 DRJ 33 : (1980) RLR 215
High Courts01 Feb 1980
Om Prakash Vs Child Welfare Board
Delhi High Court · AIR 1980 Delhi 137 : (1980) 17 DLT 368
High Courts30 Jan 1980
J.M.A. Industries Ltd. and Another Vs Union of India and Another
Delhi High Court · AIR 1980 Delhi 200 : (1980) 17 DLT 476
High Courts30 Jan 1980
Omvik Electronics Pvt. Ltd. Vs Union of India
Delhi High Court · AIR 1980 Delhi 169
High Courts30 Jan 1980
Bharat Carbon and Ribbon Manufacturing Co., Ltd. Vs Commissioner of Income Tax, New Delhi
Delhi High Court · (1981) 127 ITR 239
High Courts30 Jan 1980
Custodian of Evacuee Property Vs Qabool Singh and Others
Delhi High Court · AIR 1980 Delhi 183 : (1980) 17 DLT 515 : (1980) RLR 500
High Courts29 Jan 1980
Electrical Manufacturing Co. Ltd. Vs D.D. Bhargava
Delhi High Court · (1980) 17 DLT 251
High Courts28 Jan 1980
Jyoti Prakash Mitter Vs Union of India
Delhi High Court · (1980) ILR Delhi 371
High Courts28 Jan 1980
State of Punjab Vs Grindlays Bank Ltd. and Globe Motors Ltd.
Delhi High Court · (1980) 17 DLT 566 : (1980) RLR 490
High Courts25 Jan 1980
Sham Lal Dhingra Vs Jaswant Kaur and Another
Delhi High Court · AIR 1980 Delhi 171 : (1980) 17 DLT 456 : (1980) 1 DRJ 28 : (1980) RLR 362
High Courts25 Jan 1980Allowed
Raghubir Singh Vs The Delhi Administration and Others
Delhi High Court · (1980) 17 DLT 539
Constitution of India, 1950 — Article 226, 227
High Courts22 Jan 1980
Inderjit Sehdev Vs Ram Singh
Delhi High Court · AIR 1980 Delhi 97 : (1980) 18 DLT 82 : (1980) RLR 410
High Courts22 Jan 1980
All India Film Distributors (P.) Ltd. Vs Commissioner of Income Tax, Delhi-II
Delhi High Court · (1983) 139 ITR 358
High Courts21 Jan 1980
Lala Girdhari Lal Vs Abdul Jalil and Others
Delhi High Court · (1980) 17 DLT 305
High Courts21 Jan 1980
Bikram Jit Nagar Vs Union of India and Others
Delhi High Court · (1980) 17 DLT 205 : (1980) 1 DRJ 27 : (1980) RLR 386