CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Delhi High Court/1980

COURT ARCHIVE

Delhi High Court judgments, 1980

501 judgments · page 22 of 26

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
High Courts29 Feb 1980

Porritts and Spencer (Asia) Ltd. Vs Union of India and Others

Delhi High Court · (1980) CENCUS 489 : (1980) 17 DLT 539(1) : (1980) 6 ELT 679 : (1980) ILR Delhi 1173

Read judgment
High Courts28 Feb 1980

Sampuran Singh Vs R. Copal

Delhi High Court · AIR 1981 Delhi 7 : (1980) 17 DLT 382 : (1980) RLR 310

Read judgment
High Courts28 Feb 1980

Commissioner of Income Tax, Delhi (Central) Vs Har Prasad and Co. (P.) Ltd.

Delhi High Court · (1981) 129 ITR 388

Read judgment
High Courts27 Feb 1980

Krishna Gold and Silver Thread Mills Vs Union of India and Others

Delhi High Court · (1980) ILR Delhi 173 : (1980) LabIC 887

Read judgment
High Courts27 Feb 1980

Dalmia Dadri Cement Ltd. Vs Commissioner of Income Tax, Delhi (Central)

Delhi High Court · (1980) 126 ITR 851

Read judgment
High Courts27 Feb 1980

Sushila Seth and Others Vs State of Madhya Pradesh

Delhi High Court · AIR 1980 Delhi 244 : (1980) 17 DLT 418

Read judgment
High Courts27 Feb 1980

Municipal Corporation of Delhi Vs R.N. Ghanerkar

Delhi High Court · (1980) 17 DLT 482

Read judgment
High Courts27 Feb 1980

New Bank of India Ltd. Vs Union of India and another

Delhi High Court · (1980) 02 DEL CK 0006

Read judgment
High Courts26 Feb 1980

Krishna Prakash and Another Vs Shanta Sinha Chenoy and Another

Delhi High Court · (1980) ILR Delhi 854

Read judgment
High Courts26 Feb 1980

Sushil Chander Gupta Vs Radha Krishan Bhatija

Delhi High Court · AIR 1980 Delhi 110 : (1980) 17 DLT 395 : (1980) 1 DRJ 40 : (1980) RLR 423

Read judgment
High Courts26 Feb 1980

Jagdish Singh Vs Daljit Singh

Delhi High Court · (1980) 18 DLT 23 : (1980) RLR 546

Read judgment
High Courts22 Feb 1980

Ram Nath Vs O.P. Khadria

Delhi High Court · AIR 1980 Delhi 237 : (1980) 17 DLT 435 : (1980) 1 DRJ 38 : (1980) RLR 360

Read judgment
High Courts22 Feb 1980

Deep Chand Vs Saroopi Devi

Delhi High Court · (1980) 17 DLT 486 : (1980) RLR 338

Read judgment
High Courts22 Feb 1980

Scindia Potteries Private Ltd. and A.S. Goraya Vs Purolator India Ltd. and Union of India

Delhi High Court · AIR 1980 Delhi 157 : (1980) 17 DLT 358 : (1980) RLR 271

Read judgment
High Courts21 Feb 1980

Union of India Vs Sarju Prasad Jagdish Prasad

Delhi High Court · AIR 1980 Delhi 162 : (1980) 17 DLT 511 : (1980) RLR 503

Read judgment
High Courts20 Feb 1980

Baldev Sahai Bangia Vs R.C. Bhasin

Delhi High Court · AIR 1980 Delhi 145 : (1980) 17 DLT 461 : (1980) 1 DRJ 60 : (1980) RLR 319

Read judgment
High Courts18 Feb 1980

Commissioner of Income Tax, Delhi-II Vs O.N. Talwar

Delhi High Court · (1980) 17 CTR 278 : (1980) 123 ITR 80

Read judgment
High Courts18 Feb 1980

Commissioner of Income Tax, Delhi Vs Vinay Bharat Ram

Delhi High Court · (1981) 129 ITR 128

Read judgment
High Courts18 Feb 1980

Mrs. Ethyl Saxena (Decd) (By L.R.) Vs Commissioner of Income Tax, New Delhi

Delhi High Court · (1984) 146 ITR 518

Read judgment
High Courts18 Feb 1980

Lajpat Rai Vs Usha Rani

Delhi High Court · (1980) RLR 478

Read judgment
Previous1…2021222324…26Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions