High Courts05 Mar 1980
Kuldip Singh Vs The Administrator, Delhi Administration and Another
Delhi High Court · (1980) 17 DLT 532
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3
COURT ARCHIVE
Delhi High Court judgments, 1980
501 judgments · page 21 of 26
High Courts04 Mar 1980
Smt. Shakuntla Devi Vs Commissioner of Income Tax
Delhi High Court · (1980) 4 TAXMAN 324
Finance Act, 1965 — Section 24, 24(1), 24(3)Income Tax Act, 1961 — Section 256(1), 68
High Courts04 Mar 1980
Rajesh Chand, etc. Vs Dayawati and Others
Delhi High Court · (1981) ILR Delhi 477
High Courts04 Mar 1980
Shakuntla Devi and others (Legal Representatives of Late Radha Kishan) Vs Commissioner of Income Tax, New Delhi
Delhi High Court · (1980) 17 CTR 146 : (1980) 125 ITR 18
High Courts04 Mar 1980
Commissioner of Wealth Tax, Delhi-I Vs Gurdial Singh
Delhi High Court · (1980) 123 ITR 483
High Courts04 Mar 1980
Registrar of Trade Marks Vs Hamdard National Foundation (India)
Delhi High Court · AIR 1980 Delhi 180 : (1980) 17 DLT 521 : (1980) RLR 514
High Courts03 Mar 1980
Commissioner of Income Tax, Delhi-I Vs Kishan Lal
Delhi High Court · (1980) 124 ITR 19
Income Tax Act, 1961 — Section 256(1)Partnership Act, 1932 — Section 29, 29(1)
High Courts29 Feb 1980
DELHI STOCK EXCHANGE ASSOCIATION LTD. Vs COMMISSIONER OF Income Tax, NEW DELHI.
Delhi High Court · (1980) 126 ITR 532
High Courts29 Feb 1980
Prabhu Dayal and Others Vs Municipal Corporation of Delhi, etc.
Delhi High Court · (1980) ILR Delhi 528
High Courts29 Feb 1980
Ganesh Anand Chela Vs Swami Divyanand
Delhi High Court · (1980) CriLJ 1036 : (1980) 17 DLT 492 : (1980) RLR 265
High Courts29 Feb 1980
Interads Advertising (P.) Ltd. Vs Palmex Enterprises.
Delhi High Court · (1983) 53 CompCas 550
High Courts29 Feb 1980
Oriental Fire and General Insurance Co. Ltd. and another Vs Smt. Sushila Jain and others
Delhi High Court · (1980) ACJ 451 : AIR 1980 Delhi 236
High Courts29 Feb 1980
Delhi Stock Exchange Association Ltd. Vs Commissioner of Income Tax, New Delhi
Delhi High Court · (1980) 126 ITR 532
High Courts29 Feb 1980
The Oriental Fire and General Insurance Company Ltd. Vs Sushila Jain and Others
Delhi High Court · (1983) 53 CompCas 438 : (1980) ILR Delhi 1057
High Courts29 Feb 1980
Municipal Corporation of Delhi Vs The Children Book Trust
Delhi High Court · (1980) 18 DLT 332 : (1980) RLR 750
High Courts29 Feb 1980
National Small Industries Corporation Ltd. Vs Metal Products of India and Others
Delhi High Court · (1980) 18 DLT 227 : (1980) RLR 676