High Courts20 Mar 1980
Prithvi Raj Vs Nirmal Multani
Delhi High Court · (1980) 17 DLT 552 : (1980) RLR 343
COURT ARCHIVE
Delhi High Court judgments, 1980
501 judgments · page 19 of 26
High Courts19 Mar 1980
Commissioner of Income Tax Vs Mahabir Parshad and Sons
Delhi High Court · (1980) 4 TAXMAN 166
Income Tax Act, 1922 — Section 30Income Tax Act, 1961 — Section 139, 139(1), 139(8), 143, 143(3)
High Courts19 Mar 1980
Commissioner of Income Tax Vs Mahabir Prashad and Sons
Delhi High Court · (1980) 125 ITR 165
High Courts19 Mar 1980Allowed
Ceat Tyres or India Limited Vs Union of India (UOI) and Others
Delhi High Court · (1981) ECR 584
High Courts19 Mar 1980
R.M. Joshi and others Vs Reserve Bank of India
Delhi High Court · (1981) 42 FLR 210 : (1980) ILR Delhi 291 : (1982) 1 LLJ 77
High Courts19 Mar 1980
Commissioner of Income Tax, Delhi-II Vs Mahabir Prashad and Sons
Delhi High Court · (1980) 17 CTR 161 : (1980) ILR Delhi 1147
High Courts19 Mar 1980
Appollo Tyres Limited and others Vs Union of India and others
Delhi High Court · (1980) CENCUS 363 : (1980) 6 ELT 428
High Courts19 Mar 1980
Hotel Rajdoot Pvt. Ltd. Vs B Municipal Corporation of India
Delhi High Court · AIR 1980 Delhi 262 : (1980) 18 DLT 1
High Courts18 Mar 1980
Addl. Commissioner of Income Tax, Delhi-I Vs Delhi Brick Kiln owners Association
Delhi High Court · (1981) 130 ITR 55
High Courts18 Mar 1980
Municipal Corporation of Delhi Vs Y.K. Kapoor
Delhi High Court · (1982) CriLJ 223 : (1980) ILR Delhi 886
High Courts17 Mar 1980
Bhim Singh Jain Vs Union of India and Others
Delhi High Court · (1981) ILR Delhi 235
Central Health Service Rules, 1963 — Rule 2
High Courts17 Mar 1980
Suraj Bhan and Others Vs State
Delhi High Court · (1980) 17 DLT 535 : (1980) RLR 493
High Courts17 Mar 1980
Commissioner of Income Tax, Delhi Vs New Garage Ltd.
Delhi High Court · (1981) 129 ITR 122
High Courts17 Mar 1980
G.A. Mani Vs Food Corporation of India
Delhi High Court · (1980) ILR Delhi 490
High Courts16 Mar 1980
Brij Mohan (Huf) Vs Commissioner of Income Tax
Delhi High Court · (1986) 158 ITR 14
High Courts14 Mar 1980
Brat Pal Mandal and Others Vs Lt. Governor, Delhi and Others
Delhi High Court · (1980) ILR Delhi 394
Constitution of India, 1950 — Article 309
High Courts14 Mar 1980
A.K. Saxena and Others Vs Union of India and Others
Delhi High Court · (1980) 28 DLT 22 : (1980) ILR Delhi 385
High Courts14 Mar 1980
Indian Hardware Industries Ltd. and others Vs S.K. Gupta and another
Delhi High Court · (1980) 03 DEL CK 0029
High Courts14 Mar 1980
L. Bansi Dhar and Sons Vs Commissioner of Income Tax, Delhi-I
Delhi High Court · (1980) 17 CTR 216 : (1982) 136 ITR 771