High Courts14 Apr 1980
Jaipur Charitable Trust Vs Commissioner of Income Tax, Central, Delhi
Delhi High Court · (1981) 127 ITR 620
COURT ARCHIVE
Delhi High Court judgments, 1980
501 judgments · page 17 of 26
High Courts10 Apr 1980
Prem Nath Motors Vs Presiding Officer, Industrial Tribunal Delhi and John Nigholson
Delhi High Court · (1980) 18 DLT 111 : (1980) 41 FLR 338
High Courts10 Apr 1980
Haryana Breweries Ltd. Vs Aluminium Manufacturing Co. Ltd. and Another
Delhi High Court · AIR 1980 Delhi 311 : (1980) 18 DLT 122
High Courts10 Apr 1980
Chander Mohan Khanna Vs National Council of Educational Research
Delhi High Court · (1980) ILR Delhi 1010
High Courts09 Apr 1980
New Delhi Municipal Committee Vs Little Theatre Group and Another
Delhi High Court · (1980) ILR Delhi 1037
High Courts09 Apr 1980
Modi Industries Ltd. Vs Union of India and others
Delhi High Court · (1980) 04 DEL CK 0036
High Courts09 Apr 1980
Kashmere Gate Charitable Trust Vs M.G. Shahni and Co.
Delhi High Court · (1980) ILR Delhi 467 : (1980) RLR 580
High Courts08 Apr 1980
Food Corporation of India Vs P.L. Juneja
Delhi High Court · AIR 1981 Delhi 43
Arbitration Act, 1940 — Section 20, 33, 34, 39
High Courts08 Apr 1980
New Delhi Municipal Corporation Vs Hardev Singh and Others
Delhi High Court · AIR 1980 Delhi 224
High Courts07 Apr 1980
Deputy General Manager Phones, Delhi Telephone District, New Delhi and Another Vs Inder Sain Alag
Delhi High Court · (1980) ILR Delhi 511 : (1981) LabIC 462 : (1981) 1 SLJ 487
Constitution of India, 1950 — Article 309Posts and Telegraphs (Stenographers) Recruitment Rules, 1961 — Rule 4
High Courts03 Apr 1980
Delhi Cloth and General Mills Co. Ltd. Vs Commissioner of Income Tax, New Delhi
Delhi High Court · (1980) 125 ITR 96
High Courts03 Apr 1980
Jagdish Chand Vs Bhim Sam etc.
Delhi High Court · AIR 1980 Delhi 283 : (1980) RLR 597
High Courts03 Apr 1980
The Delhi Cloth and General Mills Co. Ltd. Vs The Commissioner of Income Tax, New Delhi
Delhi High Court · (1980) 17 CTR 143 : (1980) ILR Delhi 1003
High Courts02 Apr 1980
Commissioner of Income Tax, New Delhi Vs Phool Chand Jiwan Ram
Delhi High Court · (1981) 131 ITR 37
High Courts02 Apr 1980
Commissioner of Income Tax, Delhi-II Vs Mediratta Engineering Corporation
Delhi High Court · (1981) 132 ITR 327
High Courts02 Apr 1980
The Municipal Corporation of Delhi and Others Vs Ram Kumar Bhardwaj and Others
Delhi High Court · (1980) 18 DLT 283
High Courts01 Apr 1980
Tayub Jamal and Company Vs Collector of Customs, Calcutta and Others
Delhi High Court · (1980) 17 DLT 568
High Courts01 Apr 1980
Madras Rubber Factory Ltd. Vs Union of India (UOI), The Board of Central Excise and Customs and The Assistant Collector of Central Excise
Delhi High Court · (1980) CENCUS 434
High Courts01 Apr 1980
State Vs Jitender Chopra and Another
Delhi High Court · (1980) 18 DLT 137 : (1980) RLR 615