COURT ARCHIVE
Delhi High Court judgments, 1980
501 judgments · page 15 of 26
Bhagwan Dass Vs The State
Delhi High Court · (1980) CriLJ 1033 : (1980) 18 DLT 145
Ganga Saran and Sons (Huf) Vs Income Tax Officer, Company Circle-IV, New Delhi and another
Delhi High Court · (1981) 130 ITR 212 : (1981) 6 TAXMAN 248
Babu Ram Vs Devinder Mohan Kaura and others
Delhi High Court · AIR 1981 Delhi 14
Ganga Prasad Gupta and Sons Vs The Assistant Registrar of Trade Marks and Another
Delhi High Court · (1980) 18 DLT 423
Commissioner of Income Tax, Delhi-II Vs Rajinder Kumar Somani
Delhi High Court · (1980) ILR Delhi 991 : (1980) 125 ITR 756
Bhim Sen Khosla Vs Commissioner of Income Tax, New Delhi
Delhi High Court · (1980) 18 CTR 303
Avtar Singh Sandhu Vs Wealth Tax Officer and another
Delhi High Court · (1981) 129 ITR 531 : (1981) 7 TAXMAN 116
C.K. Karunakaran Vs Union of India and others
Delhi High Court · (1980) ILR Delhi 896 : (1981) 127 ITR 136
P.N. Sikand Vs Commissioner of Income Tax, New Delhi Nathmul Girdharilal Vs Commissioner of Income Tax, New Delhi
Delhi High Court · (1980) 18 CTR 307 : (1980) 126 ITR 202
Hotel Diplomat Vs Commissioner of Income Tax, Delhi (Central)
Delhi High Court · (1980) 125 ITR 781
Faqir Chand Gupta Vs Tanwar Finance Private Ltd. and Others
Delhi High Court · (1981) 51 CompCas 60 : (1980) 18 DLT 482
The Commissioner of Income Tax Vs Rajinder Kumar Somani
Delhi High Court · (1980) ILR Delhi 991 : (1980) 125 ITR 756
Leela Wati Vs Ganga Devi
Delhi High Court · AIR 1980 Delhi 209 : (1980) 18 DLT 94 : (1980) 1 DRJ 54
D.L.F. Housing and Construction Pvt. Ltd. Vs Union of India and another
Delhi High Court · (1983) 142 ITR 347
Commissioner of Income Tax, Delhi-I Vs National Air Products Ltd.
Delhi High Court · (1980) 18 CTR 300 : (1980) ILR Delhi 997 : (1980) 126 ITR 196