High Courts20 May 1980
Sita Devi and Others Vs Union of India and Others
Delhi High Court · (1980) 18 DLT 221
COURT ARCHIVE
Delhi High Court judgments, 1980
501 judgments · page 14 of 26
High Courts20 May 1980
The Prabhat Manufacturing Industrial Cooperative Society Vs Banwari Lal
Delhi High Court · (1980) ILR Delhi 1330
High Courts19 May 1980
Chemicals and Fibres of India Limited Vs Union of India
Delhi High Court · (1984) 16 ELT 113
High Courts16 May 1980Allowed
Dewan Hari Chand and others Vs Municipal Committee of Delhi and others
Delhi High Court · AIR 1981 Delhi 71
High Courts16 May 1980
New India Industrial Corporation Ltd. Vs Union of India and Others
Delhi High Court · AIR 1980 Delhi 277 : (1980) ILR Delhi 940
High Courts16 May 1980Allowed
Dewan Hari Chand and Others Vs Municipal Committee of Delhi and Others
Delhi High Court · (1981) ACJ 131
Fatal Accidents Act, 1855 — Section 1A, 2Motor Vehicles Act, 1939 — Section 110A, 110B, 110C, 110D, 110E
High Courts15 May 1980
Randhir Singh Vs State
Delhi High Court · (1980) CriLJ 1379 : (1980) 18 DLT 172
High Courts15 May 1980
Tikkan Lal Sewa Ram Vs Seth Jiwan Dass Des Raj and Others
Delhi High Court · (1980) 18 DLT 248 : (1980) RLR 681
High Courts14 May 1980
Ramesh Suri Vs Custodian General of Evacuee Property and Another
Delhi High Court · (1980) 18 DLT 454
High Courts14 May 1980
Narain Dutt Jhamb Vs Municipal Corporation of Delhi and State
Delhi High Court · (1980) ILR Delhi 1339
High Courts14 May 1980
Banarjsi Dass (Deceased) Through Lrs. and Others Vs Meva Devi
Delhi High Court · (1980) 18 DLT 36(1) : (1980) ILR Delhi 925 : (1980) RLR 440
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3Delhi Rent Control Act, 1958 — Section 14(1)Limitation Act, 1963 — Section 5
High Courts13 May 1980
Commissioner of Income Tax Vs Indian and Eastern Newspaper Society
Delhi High Court · (1982) 136 ITR 81
High Courts13 May 1980
Commissioner of Income Tax Vs The Indian and Eastern Newspaper Society
Delhi High Court · (1980) ILR Delhi 874
High Courts12 May 1980
Parmeshwari Dass Khanna Vs Bhola Nath Parihar
Delhi High Court · AIR 1981 Delhi 77 : (1980) 18 DLT 372
High Courts12 May 1980
Promila Dewan Vs Municipal Corporation of Delhi
Delhi High Court · (1981) 20 DLT 435
High Courts12 May 1980
Phelps and Co. Vs Shalimar Paints, New Delhi Municipal Committee
Delhi High Court · (1980) RLR 646
High Courts09 May 1980Allowed
Gurbux Singh Vs Kishan Chand and Another
Delhi High Court · (1980) 18 DLT 36
Delhi Rent Control Act, 1958 — Section 14(1), 25B
High Courts08 May 1980
Sher Singh Gupta Vs Prem Chand
Delhi High Court · AIR 1980 Delhi 305 : (1980) 18 DLT 84 : (1980) 1 DRJ 64 : (1980) RLR 413