CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Delhi High Court/1980

COURT ARCHIVE

Delhi High Court judgments, 1980

501 judgments · page 16 of 26

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
High Courts25 Apr 1980

Commissioner of Income Tax Vs National Air Products Limited

Delhi High Court · (1980) 18 CTR 300 : (1980) ILR Delhi 997 : (1980) 126 ITR 196

Read judgment
High Courts24 Apr 1980

Ram Lalwani Vs The State

Delhi High Court · (1981) CriLJ 97 : (1980) 18 DLT 141

Read judgment
High Courts23 Apr 1980

Amar Nath Khandelwal Vs Commissioner of Income Tax, Delhi-II

Delhi High Court · (1980) 17 CTR 243 : (1980) 126 ITR 322

Read judgment
High Courts23 Apr 1980

Amar Nath Khandelwal Vs Commissioner of Income Tax

Delhi High Court · (1980) 4 TAXMAN 511

Read judgment
High Courts22 Apr 1980

Prem Ghandra Sharma Vs V.S. Talwar

Delhi High Court · (1980) 17 DLT 572

Read judgment
High Courts22 Apr 1980

Vijay Bank Ltd. Vs S.S. Upadhyaya and Another

Delhi High Court · (1980) 18 DLT 116 : (1980) RLR 609

Read judgment
High Courts22 Apr 1980

C.M. Stephen Vs Atal Behari Vajpayee

Delhi High Court · (1980) ILR Delhi 1345

Read judgment
High Courts21 Apr 1980

Lachhman Das and Another Vs Suraj Parkash Mahajan

Delhi High Court · (1980) 18 DLT 75 : (1980) RLR 525

Read judgment
High Courts21 Apr 1980

Kala Khan Vs The State

Delhi High Court · (1980) 18 DLT 65

Read judgment
High Courts21 Apr 1980

Commissioner of Income Tax, Delhi-III Vs Srikishan Dass

Delhi High Court · (1980) 18 CTR 297 : (1980) 125 ITR 730

Read judgment
High Courts21 Apr 1980

C.M. Grover Vs Kartar Singh Phool Singh C.M. Grover Vs Kirpal Singh Surinder Singh

Delhi High Court · (1980) 18 DLT 240(2)

Read judgment
High Courts18 Apr 1980

Commissioner of Income Tax, Delhi-I Vs Premier Auto Finance P. Ltd.

Delhi High Court · (1981) 128 ITR 540

Read judgment
High Courts18 Apr 1980

Narinder Kumar Vs Parvati Devi

Delhi High Court · (1981) RLR 168

Read judgment
High Courts18 Apr 1980

Union of India Vs Ganga Ram Jaibhagwan

Delhi High Court · (1981) RLR 64

Read judgment
High Courts17 Apr 1980

Associated Cement Companies Ltd. Vs Union of India

Delhi High Court · (1981) 8 ELT 421

Read judgment
High Courts16 Apr 1980

Modi Carpets Limited and Another Vs Union of India and Others

Delhi High Court · (1980) ILR Delhi 1276

Read judgment
High Courts16 Apr 1980

Modi Carpets Limited and another Vs Union of India and others

Delhi High Court · (1980) CENCUS 370 : (1980) 6 ELT 320

Read judgment
High Courts16 Apr 1980

Hari Vishnu Pophale and Others Vs Union of India and Others

Delhi High Court · (1981) ILR Delhi 514

Read judgment
High Courts16 Apr 1980

Inderjit Kaur Vs Rajinder Singh

Delhi High Court · (1980) 18 DLT 197 : (1980) RLR 666

Read judgment
High Courts14 Apr 1980Dismissed

H.K. Dass Sharma Vs Official Liquidator, United India General Finance (P.) Ltd. and Another

Delhi High Court · (1980) RLR 552

Companies Act, 1956 — Section 446, 477, 543Limitation Act, 1963 — Article 137
Read judgment
Previous1…1415161718…26Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions