High Courts13 Mar 1980Allowed
Atlas Cycle Industries Ltd. Vs Union of India and another
Delhi High Court · (1983) 53 CompCas 403 : (1983) 141 ITR 168 : (1983) 14 TAXMAN 254
Companies Act, 1956 — Section 391, 394Income Tax Act, 1961 — Section 72A
COURT ARCHIVE
Delhi High Court judgments, 1980
501 judgments · page 20 of 26
High Courts12 Mar 1980
Sahni Enterprises Vs Keys International and Others
Delhi High Court · (1980) 18 DLT 240
High Courts12 Mar 1980
G.L. Mirchandani Vs The Life Insurance Corporation and Another
Delhi High Court · (1980) ILR Delhi 329
High Courts12 Mar 1980
Dilnawaz Khan Vs The State
Delhi High Court · (1980) CriLJ 145 : (1980) 17 DLT 437
High Courts12 Mar 1980
Saraswati Music College Vs Annapoorna Advertising P. Ltd.
Delhi High Court · (1986) RLR 312
High Courts11 Mar 1980
COMMISSIONER OF Income Tax, DELHI (CENTRAL) Vs DALMIA CEMENT (BHARAT) LTD.
Delhi High Court · (1980) 126 ITR 736
High Courts11 Mar 1980
Commissioner of Income Tax, Delhi (Central) Vs Dalmia Cement (Bharat) Ltd.
Delhi High Court · (1980) 126 ITR 736
High Courts10 Mar 1980
Commissioner of Income Tax Vs Dr. Gurbux Singh
Delhi High Court · (1980) 4 TAXMAN 302
High Courts10 Mar 1980
Commissioner of Income Tax, Delhi-I Vs Dr. Gurbux Singh
Delhi High Court · (1980) 4 TAXMAN 302
High Courts07 Mar 1980
Jagdish Pershad Vs Phoolwati Devi
Delhi High Court · (1980) 17 DLT 446 : (1980) RLR 367
Delhi Rent Control Act, 1958 — Section 25B, 25B(4)Limitation Act, 1908 — Section 5
High Courts07 Mar 1980
Subhash Chander Vs Municipal Corporation of Delhi and Others
Delhi High Court · (1980) 17 DLT 478
High Courts07 Mar 1980Partly Allowed
Smt. Ganga Devi and Others Vs Municipal Corporation of Delhi and Others
Delhi High Court · (1980) ACJ 364 : (1980) ILR Delhi 360
High Courts07 Mar 1980
Noor Elahi Vs Abdul Gaffar
Delhi High Court · (1981) ILR Delhi 228 : (1982) RLR 192
High Courts06 Mar 1980
Satinder Lal Gupta Vs Swarna Lata Gupta
Delhi High Court · (1980) 18 DLT 15 : (1980) RLR 536
High Courts06 Mar 1980Allowed
The Century Spinning and Manufacturing Co. Ltd. Vs Union of India (UOI)
Delhi High Court · (1980) CENCUS 459
High Courts05 Mar 1980
Siddhartha Publications (P.) Ltd. Vs Commissioner of Income Tax, Delhi
Delhi High Court · (1981) 129 ITR 603
High Courts05 Mar 1980
Sant Ram Vs Delhi State, G.R. Mittal Metropolitan Magistrate
Delhi High Court · (1980) 17 DLT 490