High Courts21 Jan 1980Allowed
M/s. Metro Electric Co. New Delhi Vs Delhi Development Authority, New Delhi
Delhi High Court · (1980) 01 DEL CK 0031
COURT ARCHIVE
Delhi High Court judgments, 1980
501 judgments · page 25 of 26
High Courts21 Jan 1980
K.R. Beri and Co. Vs The Metal Goods Manufacturing Co. (P) Ltd.
Delhi High Court · AIR 1980 Delhi 299 : (1980) 17 DLT 365
High Courts18 Jan 1980
Krishan Kumar Madhok Vs Union of India and Others
Delhi High Court · (1980) ILR Delhi 164
High Courts18 Jan 1980
Om Parkash and Another Vs Goodwill India Ltd. and Another
Delhi High Court · (1980) 17 DLT 372
High Courts15 Jan 1980
Chander Sain Vs State
Delhi High Court · (1980) ACJ 426
Penal Code, 1860 (IPC) — Section 304A
High Courts15 Jan 1980
Hindustan Copper Ltd. Vs Assam Bearing Agencies
Delhi High Court · AIR 1980 Delhi 238 : (1980) 17 DLT 279
High Courts12 Jan 1980
Laxmi Kant Mukt Vs Jitender Kumar Aggarwal
Delhi High Court · (1980) 18 DLT 40
High Courts11 Jan 1980
Girdhari Lal Vs G.C. Jain and Another
Delhi High Court · (1980) 17 DLT 269 : (1980) RLR 299
High Courts11 Jan 1980
L. Bansi Dhar and Sons Vs Commissioner of Income Tax, Delhi
Delhi High Court · (1980) ILR Delhi 415 : (1980) 123 ITR 58
High Courts11 Jan 1980
Shri Lal Bansidhar and Sons Vs The Commissioner of Income Tax, Delhi
Delhi High Court · (1980) ILR Delhi 415 : (1980) 123 ITR 58
High Courts11 Jan 1980
Commissioner of Income Tax Delhi-V Vs R. Dalmia (Decd.)
Delhi High Court · (1981) 128 ITR 399
High Courts10 Jan 1980
Rajinder Singh Joon Vs Tara Wanti
Delhi High Court · AIR 1980 Delhi 213 : (1980) 17 DLT 295 : (1980) RLR 290
High Courts09 Jan 1980
Sunita Sharma Vs The Administrator, Delhi Administration and Another
Delhi High Court · (1980) 17 DLT 525
Constitution of India, 1950 — Article 22(5)
High Courts04 Jan 1980
Anand Finance Pvt. Ltd. Vs Bank of Baroda, Amarjit Singh Johar and Co.
Delhi High Court · (1980) 17 DLT 334
High Courts02 Jan 1980
Claridges Hotel P. Ltd. and another Vs Income Tax Officer, Company Circle X, New Delhi and another
Delhi High Court · (1980) 123 ITR 844 : (1981) 6 TAXMAN 167
High Courts02 Jan 1980
Parveen Kumar Vs The State
Delhi High Court · (1980) 17 DLT 297 : (1980) RLR 381