High Courts06 Oct 1967
Ashok Kumar Vs Administrator Himachal Pradesh
Delhi High Court · (1968) 4 DLT 82
COURT ARCHIVE
Delhi High Court judgments, 1967
226 judgments · page 4 of 12
High Courts27 Sept 1967Allowed
B.D. Tandan and Others Vs Registrar of Companies
Delhi High Court · (1967) 09 DEL CK 0005
High Courts20 Sept 1967
COMMISSIONER OF Income Tax, PUNJAB, JAMMU AND KASHMIR, AND HIMACHAL PRADESH Vs R.B. JODHAMAL KUTHIALA.
Delhi High Court · (1968) 69 ITR 598
High Courts18 Sept 1967
Union of India, Delhi Vs Roshan Lal and Another
Delhi High Court · AIR 1968 Delhi 165 : (1968) 4 DLT 22
High Courts15 Sept 1967Dismissed
Thomas and Others Vs Hotz Hotels Ltd. and Others
Delhi High Court · (1968) 4 DLT 407(1)
Civil Procedure Code, 1908 (CPC) — Section 9Motor Vehicles Act, 1939 — Section 110, 110(1)
High Courts15 Sept 1967
Thomas toraneey and Others Vs Htoz Htoels Limited and Others
Delhi High Court · (1968) ACJ 86 : AIR 1969 Delhi 3 : (1968) 4 DLT 407
High Courts13 Sept 1967
Kampa Wati Devi Vs Basant Rai and Another
Delhi High Court · (1967) 4 DLT 395
High Courts12 Sept 1967
K.N. Gupta Vs Union of India and Another
Delhi High Court · AIR 1968 Delhi 85
High Courts08 Sept 1967Dismissed
Charanjit Lal Sodhi Vs Caledonian Insurance Company Ltd. and Another
Delhi High Court · (1969) ACJ 12
High Courts05 Sept 1967
COMMISSIONER OF Income Tax, DELHI AND RAJASTHAN Vs L. BANSI DHAR.
Delhi High Court · (1968) 67 ITR 374
High Courts05 Sept 1967
R.S. Shri Ram Pershad and Others Vs Chhano Devi and Others
Delhi High Court · AIR 1969 Delhi 75 : (1968) ILR Delhi 41 Supp : (1968) ILR Delhi 41
High Courts05 Sept 1967
Ram Pershad and Others Vs Chhano Devi and Others
Delhi High Court · (1968) 4 DLT 1(2)
High Courts05 Sept 1967
Bawa Karam Chand Vs Suresh Khurana and Others
Delhi High Court · (1968) 4 DLT 45
High Courts30 Aug 1967
Sheila Kapur and Others Vs The Chief Commissioner, Delhi and Others
Delhi High Court · AIR 1968 Delhi 146 : (1968) 4 DLT 438
High Courts29 Aug 1967Dismissed
Chiranji Lal and Others Vs Gurnam Kaur and Others
Delhi High Court · (1968) ACJ 242