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Delhi High Court judgments, 1967

226 judgments · page 2 of 12

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High Courts24 Nov 1967

Court on its own Mtoion Vs K.S. Sethi

Delhi High Court · AIR 1968 Delhi 248 : (1968) CriLJ 1417

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High Courts23 Nov 1967

Chander Bhan Vs Chattar Singh and Another

Delhi High Court · AIR 1968 Delhi 229 : (1968) 4 DLT 501(1)

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High Courts22 Nov 1967

Raj Kumar Vs Harish Kumar and Others

Delhi High Court · (1968) 4 DLT 488

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High Courts21 Nov 1967

Pritam Singh Vs Suraj Pershad

Delhi High Court · (1967) 3 DLT 704

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High Courts17 Nov 1967

The Punjab Oil Expellers Company Vs Madan Lal Nanda and Sons and Others

Delhi High Court · (1967) 3 DLT 56

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High Courts15 Nov 1967

Shayam Singh Vs State

Delhi High Court · (1969) 5 DLT 222

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High Courts08 Nov 1967

J.W. Benon Vs State

Delhi High Court · (1969) 5 DLT 483

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High Courts06 Nov 1967

Municipal Corporation of Delhi Vs Ram Dayal

Delhi High Court · (1970) CriLJ 221 : (1968) ILR Delhi 353 Supp : (1968) ILR Delhi 353

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High Courts06 Nov 1967

Hardit Singh Giani Vs Registrar of Companies, New Delhi

Delhi High Court · AIR 1969 Delhi 112 : (1968) 4 DLT 6

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High Courts01 Nov 1967

Union of India and Another Vs Vikanwali and Another

Delhi High Court · (1967) 11 DEL CK 0007

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High Courts31 Oct 1967

Ram Piari Vs Sohan Lal

Delhi High Court · (1968) 4 DLT 148

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High Courts31 Oct 1967

Atma Ram and Another Vs Industrial Tribunal and Others

Delhi High Court · (1967) 3 DLT 688 : (1968) LabIC 2546

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High Courts31 Oct 1967

L. Atma Ram and Others Vs The Industrial Tribunal, Tis Hazari Courts Delhi and Others

Delhi High Court · (1968) ILR Delhi 130 Supp : (1968) ILR Delhi 130

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High Courts30 Oct 1967

Khair-un-Nisa Vs The Custodian of Evacuee Property, New Delhi

Delhi High Court · AIR 1968 Delhi 162 : (1968) 4 DLT 458

Evidence Act, 1872 — Section 101, 102, 103, 104
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High Courts27 Oct 1967

Gurmauj Saran Baluja Vs M.R. Sethi

Delhi High Court · (1968) 4 DLT 194

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High Courts27 Oct 1967

Chander Parkash Vs Premlata and Others

Delhi High Court · (1971) RLR 121

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High Courts26 Oct 1967

Drugdeal Corporation Vs Smith

Delhi High Court · (1968) 4 DLT 313

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High Courts25 Oct 1967Dismissed

Surat Singh Vs Des Raj Chowdhry

Delhi High Court · (1968) 4 DLT 1

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High Courts25 Oct 1967

Slrat Singh Vs Ces Raj etc.

Delhi High Court · (1985) 2 ILR Delhi 755

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High Courts24 Oct 1967

Jagdish Chander Dhawan Vs Karam Chand Mehra and Another

Delhi High Court · AIR 1968 Delhi 181

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