COURT ARCHIVE

Delhi High Court judgments, 1967

226 judgments · page 12 of 12

High Courts09 Jan 1967

D.S. Bhatnagar Vs The State

Delhi High Court · AIR 1967 Delhi 83 : (1967) CriLJ 1297

High Courts09 Jan 1967Allowed

Delhi High Court · (1967) 3 DLT 299

High Courts06 Jan 1967

Delhi High Court · AIR 1967 Delhi 12

High Courts05 Jan 1967Dismissed

Delhi High Court · AIR 1967 Delhi 22

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1, 13, 14Constitution of India, 1950 — Article 5Evidence Act, 1872 — Section 114

High Courts05 Jan 1967

Delhi High Court · (1967) 3 DLT 140

High Courts02 Jan 1967

Delhi High Court · (1967) 3 DLT 649