High Courts02 Mar 1967
Mohammad Khalid Vs Chief Commissioner, Delhi
Delhi High Court · AIR 1968 Delhi 13 : (1968) CriLJ 50(1)
COURT ARCHIVE
Delhi High Court judgments, 1967
226 judgments · page 10 of 12
High Courts02 Mar 1967
The Commissioner of Income Tax Vs Chaman Lal and Bros.
Delhi High Court · (1967) 03 DEL CK 0012
High Courts02 Mar 1967
Harvir Giri Vs Jagdish Chander and Others
Delhi High Court · (1967) 03 DEL CK 0009
High Courts01 Mar 1967
The Government Servants Cooperative Housebuilding Society Ltd. Vs S.L. Katyal and Others
Delhi High Court · (1967) 3 DLT 657
High Courts28 Feb 1967
Asad Ullah Khan Vs The Metropolitan Financiers Private Ltd., New Delhi
Delhi High Court · (1967) 3 DLT 291
High Courts27 Feb 1967
Vaid Parma Nand Vs Mandirraksha'' Samti Shiv Kuti
Delhi High Court · (1967) 3 DLT 566
High Courts27 Feb 1967
In the Matter of Hamdard Dawakhana (Wakf) Delhi C.
Delhi High Court · AIR 1968 Delhi 1
High Courts24 Feb 1967
Narain Singh Vs Commr. of Income Tax, Delhi
Delhi High Court · AIR 1967 Delhi 75
High Courts24 Feb 1967
S. NARAIN SINGH Vs COMMISSIONER OF INCOME - TAX, DELHI.
Delhi High Court · (1967) 66 ITR 341
High Courts23 Feb 1967
Matu Ram and Others Vs Union of India and Others
Delhi High Court · AIR 1967 Delhi 58
High Courts23 Feb 1967Allowed
Madhavnagar Cotton Mills Co. Ltd. Vs Union of India and Others
Delhi High Court · (1967) 02 DEL CK 0007
High Courts21 Feb 1967
DAULAT RAM AND OTHERS Vs SOM NATH AND OTHERS.
Delhi High Court · (1968) 68 ITR 779
High Courts21 Feb 1967
Avtar Singh Anand Vs E. Krishna and Others
Delhi High Court · AIR 1968 Delhi 185 : (1969) 2 LLJ 524
High Courts21 Feb 1967
S. ZOIRASTER and CO. Vs COMMISSIONER OF Income Tax, DELHI, AJMER, RAJASTHAN AND MADHYA BHARAT.
Delhi High Court · (1968) 68 ITR 770