High Courts05 Apr 1967
The Unique Mtoor and General Insurance Co. Ltd. Vs Krishmira Singh Sidhu and Others
Delhi High Court · (1967) 3 DLT 500
COURT ARCHIVE
Delhi High Court judgments, 1967
226 judgments · page 9 of 12
High Courts31 Mar 1967Dismissed
M/s Bhajan Singh Hardit Singh and Co., Delhi Vs Karson Agency (India) and others
Delhi High Court · AIR 1967 Delhi 101
High Courts31 Mar 1967
American Furnishing House New Delhi Vs Udal Ram Bhurji
Delhi High Court · AIR 1968 Delhi 163
High Courts30 Mar 1967
Jagannath Kashinath Kavalekar Vs Union of India and Others
Delhi High Court · AIR 1967 Delhi 121 : (1967) CriLJ 1497
High Courts28 Mar 1967
The United Commercial Bank Ltd. Vs Firm Ganesh Das R.B. Kidar Nath and Others
Delhi High Court · (1968) 4 DLT 220
High Courts28 Mar 1967
Banarsi Dass and Another Vs Income Tax Officer, B-III District, New Delhi and Others
Delhi High Court · AIR 1968 Delhi 43
Income Tax Act, 1961 — Section 154, 155, 264
High Courts28 Mar 1967
A.S. Selhi Vs Union of India
Delhi High Court · AIR 1968 Delhi 26 : (1968) ILR Delhi 393 Supp : (1968) ILR Delhi 393 : (1968) LabIC 24
High Courts28 Mar 1967
Shanti Devi Vs The State
Delhi High Court · AIR 1968 Delhi 177 : (1968) CriLJ 1156
High Courts27 Mar 1967Dismissed
The Vanguard Insurance Co. Ltd. Vs Savitri Suri and Others
Delhi High Court · (1967) ACJ 414
High Courts16 Mar 1967Dismissed
Vimal Rai and Others Vs Gurcharan Singh and Others
Delhi High Court · (1967) ACJ 115
High Courts15 Mar 1967
Sant Bhushan Lal Vs Brij Bhushan Lal and Others
Delhi High Court · AIR 1967 Delhi 137 : (1967) 3 DLT 488
High Courts14 Mar 1967
SHIV SHANKER LAL GUPTA KHANDELWAL Vs COMMISSIONER OF Income Tax, BOMBAY CITY II, AND OTHERS.
Delhi High Court · AIR 1968 Delhi 295 : (1968) 67 ITR 393
High Courts14 Mar 1967Allowed
Niranjan Dass Vs Gulzari Lal and Others
Delhi High Court · (1967) ACJ 202
High Courts13 Mar 1967
MEATTLES LTD. Vs COMMISSIONER OF Income Tax, DELHI AND RAJASTHAN.
Delhi High Court · (1968) 68 ITR 79
High Courts08 Mar 1967Allowed
Prem Singh and Others Vs Tika Ram and Others
Delhi High Court · (1967) ACJ 243
High Courts07 Mar 1967
Premier Insurance Co. Ltd., Madras Vs Swaran Kaur and Others
Delhi High Court · (1967) ACJ 421 : AIR 1967 Delhi 125
High Courts03 Mar 1967
The Salween Timber and Construction Company (India) Vs Union of India
Delhi High Court · (1968) 4 DLT 93