COURT ARCHIVE
Delhi High Court judgments, 1967
226 judgments · page 3 of 12
The State of Haryana Vs The Delhi Administration and Others
Delhi High Court · AIR 1968 Delhi 273 : (1968) 4 DLT 2
Shanti Devi and Others Vs Harish Chandra
Delhi High Court · (1968) ILR Delhi 325 Supp : (1968) ILR Delhi 325
K.C. Machanda Vs Murree Brewery Co., Rawalpindi
Delhi High Court · AIR 1968 Delhi 167 : (1985) 2 ILR Delhi 770
Technological Institute of Textile Vs The Inspector, Central Excise, Technological Institute of Textiles, Bhiwani and Others
Delhi High Court · (1968) 4 DLT 206
Commissioner of Expenditure Tax, New Delhi Vs Charat Ram and Sons, New Delhi
Delhi High Court · AIR 1968 Delhi 193
Golconda Industries Private Ltd. Vs Registrar of Companies
Delhi High Court · AIR 1968 Delhi 170 : (1968) 38 CompCas 165 : (1968) ILR Delhi 275 Supp
COMMISSIONER OF EXPENDITURE-TAX, SPECIAL INVESTIGATION CIRCLE A, NEW DELHI Vs CHARAT RAM AND SONS.
Delhi High Court · (1968) 70 ITR 173
Jiwanalal Raj Narain Khanna and Others Vs Radhey Lal
Delhi High Court · AIR 1968 Delhi 90
Mohd. Yamin Vs Zafar Mohammad and Others
Delhi High Court · AIR 1968 Delhi 149 : (1968) CriLJ 918 : (1968) 4 DLT 141
Lakshmi Insurance Co. Ltd., New Delhi Vs Commissioner of Income Tax, New Delhi
Delhi High Court · AIR 1968 Delhi 124 : (1968) ILR Delhi 409 Supp : (1968) ILR Delhi 409 : (1969) 72 ITR 474
The Lakshmi Insurance Co. Ltd., New Delhi Vs Commissioner of Income Tax, New Delhi
Delhi High Court · AIR 1968 Delhi 124 : (1968) ILR Delhi 409 Supp : (1968) ILR Delhi 409 : (1969) 72 ITR 474
C.G. Thorborg Vs Union of India and Others
Delhi High Court · AIR 1968 Delhi 292 : (1968) ILR Delhi 293 Supp : (1968) ILR Delhi 293
Ballabh Dass Aggarwal Vs New Delhi Municipal Committee and Another
Delhi High Court · (1988) 35 DLT 94
Singh brothers and Another Vs The Union of India
Delhi High Court · (1967) 10 DEL CK 0026
Registrar of Delhi University Vs Ashok Kumar Chopra and Another
Delhi High Court · (1968) ILR Delhi 364 Supp : (1968) ILR Delhi 364
University of Delhi Vs Ashok Kumar Chopra and Another
Delhi High Court · AIR 1968 Delhi 131 : (1968) 4 DLT 4
Delhi Cloth and General Mills Co. Ltd., Delhi Vs Municipal Corporation of Delhi and Another
Delhi High Court · AIR 1969 Delhi 159
Chinti etc. Vs Daultu etc.
Delhi High Court · AIR 1968 Delhi 264 : (1968) 4 DLT 444 : (1968) ILR Delhi 282 Supp