High Courts19 Jul 1967
Kakoo Shah Uttam Chand and Others Vs Kamla Wati and Others
Delhi High Court · AIR 1969 Delhi 120
COURT ARCHIVE
Delhi High Court judgments, 1967
226 judgments · page 6 of 12
High Courts14 Jul 1967
Madan Lal Vs Hira Singh Pal
Delhi High Court · AIR 1968 Delhi 110 : (1968) 4 DLT 3
High Courts04 Jul 1967
Commissioner of Income Tax Vs R.B. Jodha Mal Kuthalia
Delhi High Court · AIR 1968 Delhi 16
High Courts27 Jun 1967
C.L. Jolly Vs Madan Lal
Delhi High Court · (1968) ILR Delhi 107 Supp : (1968) ILR Delhi 107
High Courts19 Jun 1967
Abdul Butt Vs Govt. of Union Territory of Himachal Pradesh, and Another
Delhi High Court · AIR 1968 Delhi 49 : (1968) CriLJ 145
High Courts16 Jun 1967
Suraj Parkash Vs State of Punjab and Others
Delhi High Court · AIR 1968 Delhi 30 : (1967) 3 DLT 393 : (1968) ILR Delhi 7 Supp : (1968) ILR Delhi 7
High Courts16 Jun 1967
Amar Chand Butail and Sons Vs Income Tax Tribunal
Delhi High Court · (1967) 3 DLT 589
High Courts13 Jun 1967
Saraf Mull Rairoo Mull Vs Commissioner of Income Tax
Delhi High Court · AIR 1968 Delhi 18
High Courts13 Jun 1967
Madho Shobha and Another Vs Lt. Governor Himachal Pradesh and Others
Delhi High Court · AIR 1968 Delhi 59
High Courts09 Jun 1967
Union of India Vs The Karnal Distillery Co. Ltd
Delhi High Court · (1967) 3 DLT 579
High Courts07 Jun 1967
Nagar Panchayat Jhajha (Nagar Sabha) Bhuj Vs The State of Punjab
Delhi High Court · (1968) ILR Delhi 90 Supp : (1968) ILR Delhi 90
High Courts06 Jun 1967
The Municipal Committee, Simla Vs A.R. Pasricha and CO. Pvt. Ltd.
Delhi High Court · (1967) 3 DLT 612 : (1968) ILR Delhi 97 Supp