High Courts12 May 1950
KISHORE CHAND RAMJI DAS, IN RE.
Punjab And Haryana At Chandigarh · AIR 1950 P&H 314 : (1950) 18 ITR 680
Income Tax Act, 1961 — Section 28(3)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
94,664 judgments · page 4,730 of 4,734
High Courts12 May 1950Dismissed
Maulu Vs Mt. Ishro and others
Punjab And Haryana At Chandigarh · AIR 1950 P&H 289
High Courts12 May 1950
Gurdit Singh Bhai Prem Singh Vs Surjan Singh and Others
Punjab And Haryana At Chandigarh · (1950) 05 P&H CK 0003
Civil Procedure Code, 1908 (CPC) — Section 47Evidence Act, 1872 — Section 79
High Courts11 May 1950
Salig Ram Raikumar Vs Commissioner of Income Tax, East Punjab, Delhi and Ajmer-Merwara, Delhi
Punjab And Haryana At Chandigarh · AIR 1950 P&H 327
Excess Profits Tax Act, 1940 — Section 10A
High Courts08 May 1950
Co-operative Assurance Co. Ltd. Vs Lachman Singh Bhagat Singh
Punjab And Haryana At Chandigarh · (1950) 05 P&H CK 0011
Stamp Act, 1899 — Section 18, 3, 35
High Courts03 May 1950
Lala Som Nath Vs L.D. Desai and Others
Punjab And Haryana At Chandigarh · (1950) 05 P&H CK 0010
Court fees Act, 1870 — Section 7East Punjab Urban Rent Restriction Act, 1949 — Section 13, 2Transfer of Property Act, 1882 — Section 111, 60, 83, 84
High Courts27 Apr 1950
Gurmukh Singh and Another Vs Sadhu Singh
Punjab And Haryana At Chandigarh · (1950) 04 P&H CK 0006
High Courts26 Apr 1950
Ralla Vs Managing Committee Gurdwara
Punjab And Haryana At Chandigarh · AIR 1951 P&H 336
Punjab Tenancy Act, 1887 — Section 6(l)Sikh Gurdwaras Act, 1925 — Section 3, 301
High Courts25 Apr 1950Allowed
L. Ram Sarup Aggarwal Vs Dev Kumari
Punjab And Haryana At Chandigarh · AIR 1950 P&H 317
High Courts24 Apr 1950
L. Devi Dass Vs Mt. Devki Devi
Punjab And Haryana At Chandigarh · (1950) 04 P&H CK 0010
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 4, Order 41 Rule 27Court Fees Act, 1870 — Section 7Patiala Civil Courts Act, 2001 — Section 28
High Courts23 Apr 1950Dismissed
Raghunath Gir Chela Moti Gir Vs Behari Lal and others
Punjab And Haryana At Chandigarh · AIR 1950 P&H 288
High Courts21 Apr 1950
Hari Ram Mur Lal Vs Niranjan Lal and Others
Punjab And Haryana At Chandigarh · (1950) 04 P&H CK 0007
High Courts11 Apr 1950Dismissed
S. Bhopinder Singh and others Vs Chanan Singh and others
Punjab And Haryana At Chandigarh · AIR 1950 P&H 256
Punjab Courts Act, 1918 — Section 39
High Courts11 Apr 1950Allowed
Khushi Ram and others Vs Mehr Chand and others
Punjab And Haryana At Chandigarh · AIR 1950 P&H 272
High Courts06 Apr 1950Allowed
Madan Mohan Vs Jawala Parshad
Punjab And Haryana At Chandigarh · AIR 1950 P&H 278
Transfer of Property Act, 1882 — Section 55(1)(a)
High Courts05 Apr 1950
S. Basant Singh and Others Vs Munshi Singh and Others
Punjab And Haryana At Chandigarh · (1950) 04 P&H CK 0011
High Courts04 Apr 1950Allowed
L. Nathu Mal Vs L. Joti Parshad and others
Punjab And Haryana At Chandigarh · AIR 1950 P&H 264
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 9
High Courts04 Apr 1950Allowed
Panna Lal Sood Vs The Jagatjit Distilling and Allied industries Limited
Punjab And Haryana At Chandigarh · (1950) 04 P&H CK 0009
Companies Act, 1956 — Section 38
High Courts04 Apr 1950Dismissed
Bindraban Kundan Lall Vs Gauri Shankar Walaiti Ram and Others
Punjab And Haryana At Chandigarh · (1950) 04 P&H CK 0002
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 17, Order 21 Rule 22, Order 21 Rule 23(1), Order 21 Rule 58, 11
High Courts03 Apr 1950Dismissed
Arjan Singh, etc. Vs Mahommad Hussain and others
Punjab And Haryana At Chandigarh · AIR 1950 P&H 255
Limitation Act, 1963 — Section 5