High Courts20 Jun 1950
Harkishan Vs Raghbir Singh and Another
Punjab And Haryana At Chandigarh · AIR 1951 P&H 368
Civil Procedure Code, 1908 (CPC) — Section 100
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
94,664 judgments · page 4,729 of 4,734
High Courts20 Jun 1950
Shiv Rattan Deo Singh Vs Shircmani Gurdwara Parbandhak Committee, Amritsar and others
Punjab And Haryana At Chandigarh · AIR 1950 P&H 338
Transfer of Property Act, 1882 — Section 53
High Courts16 Jun 1950
Indra Prakash Kahol Vs The State
Punjab And Haryana At Chandigarh · (1950) 06 P&H CK 0018
Constitution of India, 1950 — Article 19, 21, 22, 226Criminal Procedure Code, 1898 (CrPC) — Section 491Preventive Detention Act, 1950 — Section 14, 3, 3(1), 7, 7(1)
High Courts16 Jun 1950
Charan Das Narain Singh Vs The State
Punjab And Haryana At Chandigarh · AIR 1950 P&H 321
Penal Code, 1860 (IPC) — Section 114, 300, 302, 52, 76
High Courts13 Jun 1950
SIR SOBHA SINGH Vs COMMISSIONER OF Income Tax, DELHI, PUNJAB AND AJMER-MERWARA.
Punjab And Haryana At Chandigarh · AIR 1950 P&H 347 : (1950) 18 ITR 998
Negotiable Instruments Act, 1881 (NI) — Section 82
High Courts13 Jun 1950
Umrao Singh and others Vs Municipal Committee, Bahadargarh
Punjab And Haryana At Chandigarh · AIR 1950 P&H 324
High Courts13 Jun 1950Dismissed
Ratan Lal Chowla Vs John Vasica, General Manager of Janda Rubber Works Ltd. and another
Punjab And Haryana At Chandigarh · AIR 1950 P&H 355
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 132, 133, 135Government of India Act, 1935 — Section 205
High Courts07 Jun 1950
Jagan Nath Vs Moti Ram and Others
Punjab And Haryana At Chandigarh · (1950) 06 P&H CK 0009
Limitation Act, 1908 — Section 10(2)Punjab Courts Act, 1918 — Section 41Soldiers (Litigation) Act, 1925 — Section 11, 3
High Courts01 Jun 1950
U. C. REKHI Vs Income Tax OFFICER, 1ST "F" WORD, NEW DELHI.
Punjab And Haryana At Chandigarh · AIR 1951 P&H 1 : (1950) 18 ITR 618
Government of India Act, 1935 — Section 226
High Courts01 Jun 1950
Hazara Singh Vs Chuhar Singh
Punjab And Haryana At Chandigarh · (1950) 06 P&H CK 0012
High Courts01 Jun 1950Dismissed
Rura Ram Ganga Ram Aggarwal Vs L. Munshi Ram and others
Punjab And Haryana At Chandigarh · AIR 1950 P&H 358
Succession Act, 1925 — Section 237, 276, 299, 63, 63(C)
High Courts31 May 1950Dismissed
Nand Ram and others Vs Chetu and others
Punjab And Haryana At Chandigarh · AIR 1950 P&H 325
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts29 May 1950Dismissed
Jagat Singh Vs Tara Singh and another
Punjab And Haryana At Chandigarh · AIR 1950 P&H 294
High Courts29 May 1950Allowed
Simla Banking and Industrial Co., Ltd. Vs Abdul Ghafoor and others
Punjab And Haryana At Chandigarh · AIR 1950 P&H 312
Civil Procedure Code, 1908 (CPC) — Section 51, 51(d), 60
High Courts26 May 1950
Lal Singh and Another Vs State
Punjab And Haryana At Chandigarh · (1950) 05 P&H CK 0008
Criminal Procedure Code, 1898 (CrPC) — Section 31Penal Code, 1860 (IPC) — Section 302, 324, 326, 34Pepsu Judicature Ordinance, 2005 — Section 51, 54, 68
High Courts26 May 1950
Partapa Baru and Others Vs Karar Singh and Another
Punjab And Haryana At Chandigarh · (1950) 05 P&H CK 0004
Easements Act, 1882 — Section 21, 23, 4
High Courts26 May 1950
Santu and Another Vs Sohan Lal and Others
Punjab And Haryana At Chandigarh · (1950) 05 P&H CK 0001
Civil Procedure Code, 1908 (CPC) — Section 60, 60(1), 60(2), 60(4), 60(6)Constitution of India, 1950 — Article 141, 216, 217, 219, 221Patiala Relief of Indebtedness Act, 1999 — Section 34
High Courts22 May 1950
LAXMICHAND JAIPORIA SPINNING AND WEAVING MILLS, IN RE.
Punjab And Haryana At Chandigarh · AIR 1950 P&H 335 : (1950) 18 ITR 919
Income Tax Act, 1961 — Section 10(2)(vi), 24(1)
High Courts19 May 1950
Income Tax OFFICER, JULLUNDUR Vs THE STATE.
Punjab And Haryana At Chandigarh · AIR 1950 P&H 306 : (1950) 18 ITR 688
Penal Code, 1860 (IPC) — Section 182, 420, 78
High Courts19 May 1950
Income Tax Officer Vs The State
Punjab And Haryana At Chandigarh · (1950) CriLJ 1273
Penal Code, 1860 (IPC) — Section 182, 420, 78